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Shiv Singh vs State Of Rajathan (2026:Rj-Jd:15162)
2026 Latest Caselaw 5098 Raj

Citation : 2026 Latest Caselaw 5098 Raj
Judgement Date : 2 April, 2026

[Cites 0, Cited by 0]

Rajasthan High Court - Jodhpur

Shiv Singh vs State Of Rajathan (2026:Rj-Jd:15162) on 2 April, 2026

Author: Yogendra Kumar Purohit
Bench: Yogendra Kumar Purohit
[2026:RJ-JD:15161]

       HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                        JODHPUR
      S.B. Criminal Miscellaneous Bail Application No. 3569/2026

 1.      Lokesh S/o Shanker Lal Jat, Aged About 26 Years, R/o
         Surpur Police Station Kapsan District Chittorgarh Raj.
         (Presently Lodged At Dist. Jail Chittorgarh)
 2.      Jagdish Chandra S/o Ram Lal Jat, Aged About 43 Years,
         R/o Balarada Police Station Kapasan District Chittorgarh
         Raj. (Presently Lodged At Dist. Jail Chittorgarh)
                                                                     ----Petitioners
                                       Versus
 State Of Rajasthan, Through PP
                                                                    ----Respondent
                                 Connected With
      S.B. Criminal Miscellaneous Bail Application No. 3237/2026
 Shiv Singh S/o Bheru Singh, Aged About 29 Years, R/o Goraji Ka
 Kheda Nimbahera Police Station Kapasan District Chittorgarh.
 (Presently Lodged At Dist. Jail Chittorgarh)
                                                                      ----Petitioner
                                       Versus
 State Of Rajathan, Through PP
                                                                    ----Respondent


For Petitioner(s)            :     Mr. Zafar Khan
                                   Mr. Surendra Singh
For Respondent(s)            :     Mr. Prem Singh Panwar, PP with
                                   Mr. O.P Choudhary



      HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Order

02/04/2026

01- izkFkhZx.k&vfHk;qDrx.k dh vksj ls tekur ds ;g nksuksa vkosnu i= vUrxZr /kkjk 483 Hkkjrh; ukxfjd lqj{kk lafgrk] iqfyl Fkkuk diklu] ftyk fpÙkkSM+x<+ esa ntZ izFke lwpuk fjiksVZ la[;k 53@2026 vijk/k vUrxZr /kkjk 303¼2½] 317¼2½] 3¼5½ Hkkjrh; U;k; lafgrk ,oa /kkjk 136 fo|qr vf/kfu;e ds ekeys esa tekur ij fjgk fd, tkus dh izkFkZuk ds lkFk izLrqr gq, gSA

(Uploaded on 02/04/2026 at 05:26:03 PM)

[2026:RJ-JD:15161] (2 of 3) [CRLMB-3569/2026]

02- cgl tekur vkosnu lquh rFkk miyC/k vfHkys[k dk voyksdu fd;kA

03- izkFkhZx.k&vfHk;qDrx.k d fo}ku vf/koDrk bl LVst ij izkFkhZ&vfHk;qDr txnh'k dh gn rd bl tekur izkFkZuk&i= ij cy ugha nsrs gS rFkk lkFk gh fuosnu djrs gS fd vkjksi i= is'k djus ds i'pkr~ iqu% tekur dk vkosnu is'k djus dh Lora=rk iznku dh tkosA

04- rn~uqlkj izkFkhZ&vfHk;qDr txnh'k dh gn rd ;g tekur izkFkZuk&i= fo}ku vf/koDrk izkFkhZ&vfHk;qDr txnh'k }kjk cy ugha fn, tkus ds vk/kkj ij [kkfjt fd;k tkrk gSA izkFkhZ&vfHk;qDr txnh'k vkjksi i= izLrqr fd, tkus ds i'pkr~ tekur dk vkosnu i= is'k djus gsrq Loar= jgsxkA ]

05- fo}ku vf/koDrk izkFkhZ&vfHk;qDr yksds'k o f'koflag dh vksj ls ;g rdZ izLrqr fd;k gS fd izkFkhZ&vfHk;qDr yksds'k ij dsoy ,d QkStnkjh izdj.k ntZ gS vkSj f'koflag ds fo#) pksjh dk dksbZ izdj.k ntZ ugha gSA izkFkhZx.k&vfHk;qDrx.k ds fo#) vkW;y o dkW;y pksjh dj ys tkus dk vkjksi gS tks fd fof'k"V U;k;k/kh'k fo|qr vf/kfu;e izdj.k }kjk fopkj.kh; gSA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% izkFkhZx.k&vfHk;qDrx.k dks tekur ij fjgk fd, tkus dk fuosnu fd;kA

06- blds foijhr ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZx.k&vfHk;qDrx.k ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA 07- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk voyksdu fd;kA

08- cgl esa mBk;s x;s fcUnqvksa ,oa vfHkys[k ij miyC/k lkexzh dks /;ku esa j[krs gq, izdj.k ds xq.kkoxq.k ij dksbZ fVIi.kh fd;s fcuk] izdj.k ds rF;ksa o ifjfLFkfr;ksa dks ns[krs gq, izkFkhZx.k&vfHk;qDrx.k dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA 09- ifj.kker% izkFkhZx.k&vfHk;qDrx.k yksds'k o f'koflag dh gn rd tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZx.k&vfHk;qDrx.k 1- yksds'k iq= 'kadjyky] 2- f'koflag iq= HkS:flag mi;qZDr izFke lwpuk fjiksVZ ds ekeys esa viuh fu;fer mifLFkfr ds laca/k esa izR;sd izkFkhZ&vfHk;qDr ,d&,d yk[k #i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds

(Uploaded on 02/04/2026 at 05:26:03 PM)

[2026:RJ-JD:15161] (3 of 3) [CRLMB-3569/2026]

larks'kizn ipkl&ipkl gtkj #i;s dh nks tekur izLrqr dj rLnhd djk ns rks mUgsa bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 63-64-Heena/-

(Uploaded on 02/04/2026 at 05:26:03 PM)

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