Tuesday, 19, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Ranchhoddas vs Lrs Of Bhanwari Devi ...
2025 Latest Caselaw 13076 Raj

Citation : 2025 Latest Caselaw 13076 Raj
Judgement Date : 11 September, 2025

Rajasthan High Court - Jodhpur

Ranchhoddas vs Lrs Of Bhanwari Devi ... on 11 September, 2025

Author: Farjand Ali
Bench: Farjand Ali
[2025:RJ-JD:40793]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                     S.B. Civil First Appeal No. 581/2024

Ranchhoddas S/o Shri Nandlal Ji, Aged About 91 Years, R/o
Outside Jassusar Gatge, Bikaner.
                                                                      ----Appellant
                                        Versus
1.       Lrs Of Bhanwari Devi, W/o Ishwardas, D/o Nandram, R/o
         Idgah Bari , Bikaner.
2.       Shri Narayan @ Mangilal S/o Ishwardas, R/o Inside Idgah
         Bari, Bikaner.
3.       Jethram       S/o    Unknown,          R/o     Outside Jassusar      Gate,
         Bikaner.
4.       Ratanlal @ Ratiram S/o Chouthmal Swami, R/o Outside
         Jassusar Gate, Bikaner.
5.       Narsingh Das S/o Shivlal Swami, R/o Outside Jassusar
         Gate, Bikaner.
6.       Lrs Of Ratanlal, S/o Narsinghdas, R/o Opposite Jassusar
         Gate, Bikaner.
7.       Sarla Devi W/o Ratanlal, R/o Barah Guwad, Bikaner.
8.       Shrilal S/o Maniram, R/o Barah Guwad, Bikaner.
9.       Girish S/o Maniram, R/o Barah Guwad, Bikaner.
10.      Geeta Devi D/o Maniram Ji, R/o Chothaniyon Ka Chowk,
         Bikaner.
11.      Jetha W/o Gaurishankar, R/o Teliwada, Bikaner.
12.      Sohanlal S/o Ratanlal, R/o Barahguwad, Bikaner.
13.      Lrs Of Moolsa S/o Ratanlal, R/o Barah Guwad, Bikaner.
14.      Bhanwari Devi W/o Moolsa, R/o Sada Fateh Ka Chowk,
         Barah Guwad, Bikaner.
15.      Manoj S/o Moolsa, R/o Barah Guwad, Bikaner.
16.      Gopal S/o Ratanlal, R/o Barah Guwad, Bikaner.
17.      Rama        Devi    W/o     Satyanarayan            Ojha,   R/o   Teliwada,
         Bikaner.
18.      Shanti Devi W/o Kishanlal, R/o Teliwada, Bikaner.
19.      Krishna Devi W/o Dhansukhdas Ojha, R/o Barah Guwad,
         Bikaner.
20.      Vimla W/o Chandrashekhar Ojha, R/o Teliwada, Bikaner.

                          (Uploaded on 12/09/2025 at 02:36:29 PM)
                         (Downloaded on 12/09/2025 at 07:08:19 PM)
 [2025:RJ-JD:40793]                   (2 of 3)                        [CFA-581/2024]


21.      Indra Devi W/o Ashok Kumar, R/o Teliwada, Bikaner.
                                                                 ----Respondents
                              Connected With
               S.B. Cross Objection (Civil) No. 10/2025
Shri Narayan Alias Mangilal S/o Shri Ishwar Das, Aged About 64
Years, Idgarh Bari Dharam Nagar Dwar Bikaner
                                                                    ----Appellant
                                    Versus
1.       Ranchhod Das S/o Shri Gouri Das, Outside Jassusar Gate,
         Bikaner.
2.       Jetha Ram, Outside Jassusar Gate, Bikaner.
3.       Ratanlal @ Ratiram S/o Chouthmal Swami, Outside
         Jassusar Gate, Bikaner.
4.       Narsingh Das S/o Shiv Lal Swami, Outside Jassusar Gate,
         Bikaner.
5.       Lrs Of Ratanlal, S/o Narsinghdas, R/o Opposite Jassusar
         Gate, Bikaner.
6.       Sarla Devi W/o Ratanlal, Barah Guwad, Bikaner.
7.       Shrilal S/o Maniram, Barah Guwad, Bikaner.
8.       Girish S/o Maniram, Barah Guwad, Bikaner.
9.       Geeta Devi D/o Maniram Ji, Chothaniyon Ka Chowk,
         Bikaner.
10.      Jetha W/o Shri Gaurishankar, Teliwada, Bikaner.
11.      Sohan Lal S/o Shri Ratanlal, Barahguwad, Bikaner.
12.      Lrs Of Moolsa S/o Ratanlal, Barahguwad, Bikaner.
13.      Bhanwari Devi W/o Moolsa, Sada Fateh Ka Chowk, Barah
         Guwad, Bikaner.
14.      Manoj S/o Moolsa, Barah Guwad, Bikaner.
15.      Gopal S/o Ratanlal, Barah Guwad, Bikaner.
16.      Ram Devi W/o Satyanarayan Ojha, Teliwada, Bikaner.
17.      Shanti Devi W/o Kishan Lal, Teliwada, Bikaner.
18.      Krishna Devi W/o Dhansukhdas, Barah Guwad, Bikaner.
19.      Vimla W/o Chandrashekar Ojha, Teliwada, Bikaner.
20.      Indra Devi W/o Ashok Kumar, Teliwada, Bikaner.
                                                                 ----Respondents

                      (Uploaded on 12/09/2025 at 02:36:29 PM)
                     (Downloaded on 12/09/2025 at 07:08:19 PM)
                                    [2025:RJ-JD:40793]                   (3 of 3)                         [CFA-581/2024]




                                   For Appellant(s)          :     Mr. RDSS Kharlia
                                   For Respondent(s)         :     Mr. Sushil Bishnoi
                                   Present in Person         :     Mr. Ranchhod Das Swami



                                                   HON'BLE MR. JUSTICE FARJAND ALI

Order

11/09/2025

1. The appellant and the respondent are present in person

along with their respective counsels and they have been duly

identified by their counsels. Appellant does not wish to continue

the appeal perhaps the parties have resolved the dispute amicably

outside the Court room.

2. The application to this effect has also been moved, the same

be taken on record.

3. Accordingly, the appeal is dismissed as withdrawn. The

judgment and the decree dated 13.08.2024 passed by learned

Upper Session and District Judge No.3 Bikaner, is affirmed.

4. Appeal is dismissed as a necessary consequence of which

cross objection is also dismissed.

5. The pending applications, if any are disposed of.

(FARJAND ALI),J 3-chhavi/-

(Uploaded on 12/09/2025 at 02:36:29 PM)

Powered by TCPDF (www.tcpdf.org)

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter