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Bhateri Devi vs State Of Rajasthan (2025:Rj-Jd:47243)
2025 Latest Caselaw 14782 Raj

Citation : 2025 Latest Caselaw 14782 Raj
Judgement Date : 3 November, 2025

Rajasthan High Court - Jodhpur

Bhateri Devi vs State Of Rajasthan (2025:Rj-Jd:47243) on 3 November, 2025

[2025:RJ-JD:47243]

      HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                       JODHPUR
                S.B. Civil Writ Petition No. 16714/2024

1.       Rajaram S/o Banshi Lal, Aged About 34 Years, Palli 2,
         Tehsil Lohawat, District Jodhpur, Rajasthan.
2.       Neetu Choudhary D/o Goparam Choudhary, Aged About
         30 Years, Vpo Popawas, Tehsil Jodhpur, District Jodhpur.
3.       Opi Lal S/o Bhagirath Ram, Aged About 32 Years,
         Bheemsagar, Tehsil Osian, District Jodhpur.
4.       Miyal Ram Farroda S/o Poona Ram Farroda, Aged About
         32 Years, Mukhya Bas, Gajoo, Tehsil Mundwa, District
         Nagaur.
5.       Jagdish Singh S/o Bhulli Ram, Aged About 37 Years,
         Village     Badli,    Luhesar,        Kaman,         District   Bharatpur,
         Rajasthan.
6.       Meena Kumari Nagar D/o Meghraj Nagar, Aged About 29
         Years, Village Umraj, Post Ramganj Balaji, Tehsil Bundi,
         District Bundi.
7.       Tina Nagar W/o Satyanarayan Nager, Aged About 36
         Years, Village Umraj, Post Ramganj Balaji, Tehsil Bundi,
         District Bundi.
8.       Sunita D/o Mahendra Singh, Aged About 29 Years, Dhani
         Araiyan, Post Office Bhukraka, Tehsil Nohar, District
         Hanumangarh.
9.       Deepika D/o Tulshi Ram, Aged About 35 Years, Vpo Jayal,
         Tehsil Jayal, District Nagaur.
10.      Rachna Kumari D/o Dayaram W/o Rajendra Gurjar, Aged
         About 33 Years, Village Raroda, Tehsil Bayana, District
         Bharatpur.
11.      Urmila Sharma D/o Kailash Chandra Sharma, Aged About
         40 Years, Village Gagera, Tehsil Hurda, District Bhilwara.
12.      Ramphool Jat S/o Ramnarayan Jat, Aged About 30 Years,
         Beejalpura, Post Ranoli, Tehsil Peeploo, District Tonk.
13.      Balkrishan S/o Somchand, Aged About 26 Years, Vpo
         Dhanota, Sewar, District Bharatpur.
14.      Gordhan S/o Ratiram, Aged About 36 Years, Village
         Dhaur, Post Mahua, Tehsil And District Bharatpur.
15.      Rajni D/o Mohar Singh, Aged About 32 Years, Vpo Palka,
         Tehsil Nagar, District Bharatpur.

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16.      Shiv Kumar S/o Vinod Kumar Sharma, Aged About 28
         Years, Ward No.12, Loonkaransar, District Bikaner.
17.      Shashi Bala D/o Inder Singh, Aged About 40 Years,
         Subhash Nagar, Near Agrasen School, Golpura Road,
         Bharatpur, District Bharatpur.
18.      Mamta Yadav D/o Madan Singh, Aged About 32 Years,
         Dhani Mangla Ka Vali, Post Bhagega, Tehsil Neem Ka
         Thana, District Sikar.
19.      Amit Kumar S/o Bepati Ram, Aged About 32 Years, Vpo
         Dharsoni, Tehsil Weir, District Bharatpur.
20.      Vishvendra Singh S/o Vipati Ram, Aged About 27 Years,
         Vpo Dharsoni, Tehsil Weir, District Bharatpur.
                                                                      ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through Principal Secretary, Rural
         Development         And         Panchayati           Raj      Department,
         Government Of Rajasthan Secretariat, Jaipur.
2.       Principal Secretary, Education Department (Elementary)
         Government Of Rajasthan Secretariat, Jaipur.
3.       The Director, Elementary Education Rajasthan Bikaner.
4.       Rajasthan Staff Selection Board Jaipur (Raj.), Office
         Address     Agriculture      Management             Institution    Campus
         Durgapura Jaipur (Raj.) Through Its Chairman.
                                                                    ----Respondents
                               Connected With
                S.B. Civil Writ Petition No. 18264/2024
1.       Bhateri Devi D/o Shri Sajjan Singh, Aged About 38 Years,
         Resident Of Dhandhol Kekh, Post Narwasi, Tehsil Rajgarh,
         District Churu - 331023.
2.       Anita Singh W/o Shri Rajeev Kumar, Aged About 35 Years,
         Resident Of Vpo Indali, Jhunjhunu 333001
3.       Narendra Kumar S/o Shri Krishna Devi, Aged About 39
         Years, Resident Of Vpo Suratpura Tehsil Bhadra, District
         Hanumangarh, Rajasthan 335503
4.       Dharma Veer S/o Shri Sita Ram, Aged About 31 Years,
         Resident Of Vpo Haripura, Tehsil Taranagar, District Churu
         331304


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5.       Sandeep Kumar S/o Shri Bhoop Singh, Aged About 39
         Years, Resident Of Village Ganja Rapana, Post Shakkar
         Mandori, District Sirsa, Haryana - 125110
6.       Ram Pal S/o Shri Ramswaroop, Aged About 36 Years,
         Resident Of Village Bhagwansar, Post Gorkang, Tehsil
         Nohar, District Hanumangarh 335523.
7.       Monika Yadav D/o Shri Mahaveer Singh, Aged About 29
         Years, Resident Of Village And Post Khanpur Aheer, Tehsil
         Mundawar, District Kherthal, Tijara, Rajasthan 301403
8.       Krishna W/o Shri Rakesh Kumar, Aged About 35 Years,
         Resident Of Shyoratada, Mundria, Barg, Tehsil Bhadra,
         District Hanumangarh - Rajasthan 335502.
9.       Rakesh Kumar S/o Shri Jeeta Ram, Aged About 38 Years,
         Resident Of Vpo Munda, Tehsil And District Hanumangarh,
         335526
10.      Vandana Kumari D/o Shri Pyarelal Kadawasara, Aged
         About 27 Years, Resident Of Village Khandwa Patta, Tehsil
         And District Churu, 331001.
11.      Neelam W/o Shri Mukesh Kumar, Aged About 39 Years,
         Resident Of Village Jiwandesar, Po Padampur, District
         Ganganagar 335041
                                                                       ----Petitioners
                                       Versus
1.       State Of Rajasthan, Through Principal Secretary Rural
         Development           And        Panchayati           Raj      Department,
         Government Of Rajasthan Secretariat, Jaipur.
2.       Principal Secretary, Education Department (Elementary)
         Government Of Rajasthan Secretariat, Jaipur.
3.       The Director, Elementary Education Rajasthan, Bikaner.
4.       Rajasthan Staff Selection Board, Jaipur (Raj.) Office
         Address - Agriculture Management Institution Campus
         Durgapura, Jaipur (Raj.) Through Its Chairman.
                                                                     ----Respondents
                S.B. Civil Writ Petition No. 20466/2024
1.       Shakeela D/o Shri Satpal, W/o Sh. Surjeet Kumar, Aged
         About 36 Years, R/o Chak 22 Mod, Tehsil Pilibangan,
         District Hanumangarh, Rajasthan.
2.       Suman       Bishnoi     D/o     Shri      Asha      Ram      Bishnoi,   W/o

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         Sh.subhash Chander, Aged About 38 Years, R/o Chak 22
         Mod, Tehsil Pilibangan, District Hanumangarh, Rajasthan.
3.       Usha Bishnoi D/o Shri Asha Ram Bishnoi, W/o Sh.
         Sourabh Kumar, Aged About 38 Years, R/o Chak 22 Mod,
         Tehsil Pilibangan, District Hanumangarh, Rajasthan.
4.       Neetu Yadav D/o Shri Budh Ram Yadav, W/o Sh. Anil
         Kumar Yadav, Aged About 37 Years, R/o Vpo Palava,
         Tehsil Mundawar, District Alwar, Rajasthan.
5.       Jaskaran S/o Shri Jasveer Singh, Aged About 27 Years, R/
         o Village 5G Chhoti, Tehsil And District Sri Ganganagar,
         Rajasthan.
6.       Jyoti Bala D/o Shri Mohar Singh, W/o Sh. Shishpal, Aged
         About 32 Years, R/o Village 10 Spd, Sardarpura Kharta
         Tehsil And District Sri Ganganagar, Rajasthan.
7.       Sangeeta Yadav D/o Shri Amar Singh Yadav, W/o Sh.
         Kuldeep Singh Yadav, Aged About 33 Years, R/o Bus
         Stand Road, Near School Ground, Behind Lg Showroom,
         Behror, District Alwar, Rajasthan.
8.       Manisha Yadav D/o Shri Sube Singh Yadav, W/o Sh. Ravi
         Kumar, Aged About 35 Years, R/o Village Kani Tigaon,
         Post Jonal, Tehsil Kotkasim, District Alwar, Rajasthan.
9.       Ajay Pal S/o Shri Sunder Singh, Aged About 37 Years, R/o
         Village Jokhawas, Post Ujoli, Tehsil Kotkasim, District
         Alwar, Rajasthan.
10.      Deepanshu S/o Shri Satyaveer Singh Yadav, Aged About
         24 Years, R/o Village Rodwal, Tehsil Neemrana, District
         Alwar, Rajasthan.
11.      Moinuddin S/o Alladin, Aged About 40 Years, R/o 19/55,
         Kadar Mohalla, Roshni House, Nosar Ghati, Pushkar Road,
         Ajmer Rajasthan.
                                                                    ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through Principal Secretary Rural
         Development         And         Panchayati           Raj    Department,
         Government Of Rajasthan Secretariat, Jaipur.
2.       Principal Secretary, Education Department (Elementary)
         Government Of Rajasthan Secretariat, Jaipur.
3.       The Director, Elementary Education Rajasthan Bikaner.


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4.       Rajasthan Staff Selection Board, Jaipur (Raj) Office
         Address- Agriculture Management Institution Campus
         Durgapura Jaipur (Raj) Through Its Chairman.
5.       National Council For Teacher Education, Hans Bhawan,
         Wing No.2, 1 Bahadur Shah Zafar Marg, New Delhi -
         110002, Through Its Secretary.
6.       Rehabilitation Council Of India (Rci), Office Address- B-22
         Qutub Institution Area New Delhi -110016 Through Its
         Secretary.
                                                                  ----Respondents


For Petitioner(s)          :     Mr. Sushil Bishnoi and
                                 Mr. Rahul Mandan
For Respondent(s)          :     Mr. Vivek Sharma on behalf of
                                 Mr. Mukesh Dave, AGC and
                                 Mr. Monal Chugh



            HON'BLE MR. JUSTICE MUNNURI LAXMAN

Order

03/11/2025

1. The challenge in the present writ petition is to the action of

the respondents in not treating the petitioners as eligible in terms

of the qualifications prescribed under the advertisement for the

post the of Teacher Grade III Level-II- (Special Education).

2. The case of the petitioners is that the respondents issued an

advertisement dated 16.12.2022 for filling the various posts,

including the post of Teacher Grade III, wherein the prescribed

qualification was B.Ed. in Special Education.

3. The petitioners possess a B.Ed. qualification and also hold a

two-year Post Graduate Diploma in Special Education. According

to the learned counsel for the petitioners, the combination of both

qualifications ought to be treated as equivalent as to B.Ed. in

Special Education. In support of this contention, reliance has been

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placed upon the decision of the Hon'ble Apex Court in 'Manoj

Kumar Sharma & Ors. v. The State of Rajasthan & Ors.' Civil

Appeal No. 8140/2024, wherein a similar controversy was

considered. The Hon'ble Apex Court held that a general B.Ed.

Degree coupled with a one-year Post Graduate Professional

Diploma in Special Education (PG PD-SE) constitutes an equivalent

qualification to a B.Ed in Special Education. In the present case,

however, the petitioners possess a two-year Post Graduate

Diploma qualification along with a B.Ed. degree.

4. This case stands on a better footing than the one considered

by the Hon'ble Apex Court in 'Manoj Kumar Sharma & Ors.'

(supra).

5. The learned counsel appearing for the respondents does not

dispute the said law laid down by the Hon'ble Apex Court in case

of 'Manoj Kumar Sharma & Ors.' (supra), the relevant paragraphs

of the judgment is as follows:-

"....14. In view of the above, we are of the opinion that there is no difficulty for the State Government in considering the case of the appellants who possess a B.Ed. (General education) along with a one-year Post Graduate Professional Diploma in Special Education (PG PD-SE) as equivalent to the prescribed qualification in the advertisement.

15. We are aware of the fact that the advertisement was issued way back on 31st July, 2018, and the process of recruitment would have been over by now. However, if there are any vacancies left, we direct the respondents to consider the case of the appellants and pass necessary orders within 30 days from the date of receipt of a copy of this order...."

6. The learned counsel for the respondents submits that the

case of the petitioners would be considered only if they fulfill the

merit criteria and if the vacancies exist in the category for which

the petitioners have applied.

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7. In the light of the above judgment of the Hon'ble Apex

Court, the respondents are directed to treat the qualifications held

by the petitioners, i.e., B.Ed. General and a two-year Post

Graduate Diploma in Special Education, as equivalent to a B.Ed. in

Special Education. The respondents shall consider the cases of the

petitioners for appointment, subject to their fulfilling the merit

criteria and availability of vacant posts pursuant to the

advertisement in which the petitioners had appeared. The

aforesaid exercise shall be completed within a period of two

months from the date of this order.

8. With the aforesaid directions, the writ petitions stand

disposed off.

(MUNNURI LAXMAN),J 19-21-KshamaD/-

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