Citation : 2025 Latest Caselaw 1592 Raj
Judgement Date : 1 July, 2025
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 10512/2025
1. Sugan Chand Dhaker S/o Ramesh Chandra Dhaker, Aged
About 26 Years, Presently Working At Phc Nandwai,
District Chittorgarh.
2. Rameshwar Kumhar S/o Gulab Chand Kumhar, Aged
About 30 Years, Presently Working At Phc Sadi, District
Chittorgarh.
3. Govind Regar S/o Mana Ram Regar, Aged About 45 Years,
Presently Working At Dh Hospital Nimbahera, District
Chittorgarh.
4. Shahin Bano W/o Shahnawaz Mew, Aged About 29 Years,
Presently Working At Dh Hospital Nimbahera, District
Chittorgarh.
5. Rashida Bano W/o Mohammad Rais Khan, Aged About 39
Years, Presently Working At Dh Hospital Nimbahera,
District Chittorgarh.
6. Mohan Singh Rajput S/o Debi Singh Rajput, Aged About
38 Years, Presently Working At Phc Jalindri Bijoliya,
District Bhilwara.
7. Nilesh Mali S/o Ram Lal Mali, Aged About 21 Years,
Presently Working At Sdh Bassi, District Chittorgarh.
8. Bhagwati Lal Bheel S/o Bheru Lal Bheel, Aged About 23
Years, Presently Working At Sdh Bassi, District
Chittorgarh.
9. Archana Soni S/o Kanhaiya Lal Soni, Aged About 34
Years, Presently Working At Sdh Bassi, District
Chittorgarh.
10. Hari Shankar Rao S/o Gopal Lal Rao, Aged About 39
Years, Presently Working At Sdh Bassi, District
Chittorgarh.
11. Prateek Sharma S/o Narendra Sharma, Aged About 30
Years, Presently Working At Uphc Shopping Centre,
District Kota.
12. Priya Gocher D/o Raju Gocher, Aged About 31 Years,
Presently Working At Uphc Bhadana, District Kota.
13. Dayanand Kumar S/o Radhe Shyam, Aged About 34
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Years, Presently Working At Uphc Purohit Ji Ki Tapri,
District Kota.
14. Khushboo Goyal D/o Kailash Goyal, Aged About 39 Years,
Presently Working At Uphc Talwandi, District Kota.
15. Manish Kumar Tyagi S/o Maharaj Singh Tyagi, Aged About
40 Years, Presently Working At Uphc Tipta, District Kota.
16. Ravi Suman S/o Hari Shankar Suman, Aged About 33
Years, Presently Working At Uphc Sakatpura, District
Kota.
17. Jitesh Kumar S/o Chothmal, Aged About 37 Years,
Presently Working At Chc Kaithoon, Block - Kaithoon,
District Kota.
18. Iqbal Khan S/o Jamil Ahmad, Aged About 39 Years,
Presently Working At Uphc Keshavpura, District Kota.
19. Rahul Gautam S/o Devi Shankar Gautam, Aged About 34
Years, Presently Working At Phc Mawasa, Block -
Kaithoon, District Kota.
20. Dinesh Meena S/o Goverdhan Lal Meena, Aged About 34
Years, Presently Working At Phc Kherarudha, Block -
Khairabad, District Kota.
21. Arif Hussain S/o Abdul Rahman, Aged About 34 Years,
Presently Working At Phc Satalkhedi, Block - Khairabad,
District Kota.
22. Ashutosh Sharma S/o Rambabu Sharma, Aged About 32
Years, Presently Working At Phc Dhoolet, Block - Sangod,
District Kota.
23. Neha Gocher D/o Raju Gocher, Aged About 33 Years,
Presently Working At Chc Bhimganjmandi, District Kota.
24. Sangeeta Meena D/o Jagdish Parsad Meena, Aged About
33 Years, Presently Working At Phc Bamori, Block -
Sultanpur, District Kota.
25. Kamal Singh S/o Dashrath Singh, Aged About 30 Years,
Presently Working At Phc Julmi, Block - Khairabad,
District Kota.
26. Imran Ali S/o Mohammed Hussain, Aged About 34 Years,
Presently Working At Phc Devli Khurd, Block - Khairabad,
District Kota.
27. Munasib Hussain S/o Mustkim Ansari, Aged About 32
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Years, Presently Working At Uphc Govind Nagar, District
Kota.
28. Juned Ali S/o Jamil Ahamed, Aged About 33 Years,
Presently Working At Uphc Govind Nagar, District Kota.
29. Deepak Dadhich S/o Chaturbhuj Dadhich, Aged About 32
Years, Presently Working At Phc Mandawara, Block -
Sultanpur, District Kota.
30. Rambilas Meena S/o Chotu Lal Meena, Aged About 40
Years, Presently Working At Chc Budhadeet, Block -
Sultanpur, District Kota.
31. Rohitashv Krad S/o Dhanna Lal Krad, Aged About 32
Years, Presently Working At Phc Simliya, Block -
Sultanpur, District Kota.
32. Ramraj Meena S/o Bhanwar Lal Meena, Aged About 32
Years, Presently Working At Phc Morpa, Block - Sultanpur,
District Kota.
33. Neelu Sen D/o Krishna Murti Sen, Aged About 31 Years,
Presently Working At Phc Charchoma, Block - Sultanpur,
District Kota.
34. Surendra Kumar Bairwa S/o Mathura Lal Bairwa, Aged
About 33 Years, Presently Working At Phc Bhandaheda,
Block - Sultanpur, District Kota.
35. Mahaveer Soni S/o Krishan Gopal Soni, Aged About 33
Years, Presently Working At Chc Chechat, Block -
Khairabad, District Kota.
36. Kuldeep Singh Shaktawat S/o Bhanwar Singh, Aged About
33 Years, Presently Working At Phc Lakhariya, Block -
Khairabad, District Kota.
37. Balwan Singh Shaktawat S/o Durgpal Singh Shaktawat,
Aged About 40 Years, Presently Working At Phc
Khairabad, Block - Khairabad, District Kota.
38. Chandra Shekhar Suman S/o Raghunath Suman, Aged
About 35 Years, Presently Working At Uphc
Chandraghata, District Kota.
39. Harish Meena S/o Prabhu Lal Meena, Aged About 32
Years, Presently Working At Chc Ramganjmandi, Block -
Khairabad, District Kota.
40. Kanhaiya Suman S/o Hukam Chand Saini, Aged About 30
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Years, Presently Working At Phc Gadepan, Block -
Sultanpur, District Kota.
41. Prem Singh S/o Mangu Singh, Aged About 30 Years,
Presently Working At Chc Suket, Block - Khairabad,
District Kota.
42. Tripurari Panwar S/o Kamlesh Kumar Panwar, Aged About
28 Years, Presently Working At Chc Suket, Block -
Khairabad, District Kota.
43. Himanshu Goswami S/o Om Prakash Goswami, Aged
About 30 Years, Presently Working At Chc Sultanpur,
Block - Sultanpur, District Kota.
44. Naresh Kumar S/o Sushil Kumar, Aged About 37 Years,
Presently Working At Uphc Tipta, District Kota.
45. Romit Meghwal S/o Dwarka Lal Meghwal, Aged About 30
Years, Presently Working At Chc Bhimganjmandi, District
Kota.
46. Shailesh Kumar S/o Prakash Chand, Aged About 36 Years,
Presently Working At Chc Dadabari, District Kota.
47. Rajesh Kumar Suman S/o Govind Lal Suman, Aged About
45 Years, Presently Working At Phc Kamolar, Block -
Sangod, District Kota.
48. Ram Janki Gurjar D/o Bheru Lal, Aged About 34 Years,
Presently Working At Phc Modak Gaon, Block - Khairabad,
District Kota.
49. Dinesh Kumar Gurjar S/o Uday Lal Gurjar, Aged About 35
Years, Presently Working At Chc Ramganjmandi, Block -
Khairabad, District Kota.
50. Rukhasana D/o Raeesh Mohammed, Aged About 31 Years,
Presently Working At Dh Kunhadi, (Uchc Kunhadi), Kota.
51. Umesh Kumar Verma S/o Dhuli Chand Verma, Aged About
35 Years, Presently Working At Phc Uliyana, District Sawai
Madhopur.
52. Bhabhuta Ram S/o Budhram, Aged About 27 Years,
Presently Working At Panoriya, Block Phagaliya, District
Barmer.
53. Ramesh Harijan S/o Bagdi Ram, Aged About 50 Years,
Presently Working At Sub District Hospital Rawatbhatta,
District Chittorgarh.
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54. Reena Kumari W/o Sunil Kumar, Aged About 35 Years,
Presently Working At Sub District Hospital Rawatbhatta,
District Chittorgarh.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Medical And
Health Department, Government Of Rajasthan, Jaipur.
2. Secretary, Finance (Budget) Department, Government Of
Rajasthan, Jaipur.
3. Joint Secretary, Finance (Budget) Department,
Government Of Rajasthan, Jaipur.
4. Director (Non-Gazetted), Department Of Medical And
Health Services, Government Of Rajasthan, Jaipur
5. Director (Public Health), Medical And Health Services,
Government Of Rajasthan, Jaipur.
6. Additional Director, Medical And Health Services,
Government Of Rajasthan, Jaipur.
7. Nodal Officer, Mndy, Medical And Health Services,
Government Of Rajasthan, Jaipur.
8. Nodal Officer, Mnjy, Medical And Health Services,
Government Of Rajasthan, Jaipur.
9. Rajasthan Medical Services Corporation Limites (Rmsc),
Department Of Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
Managing Director.
10. Managing Director, N.h.m. Swasthya Bhawan, Jaipur.
11. Chief Executive Officer, State Health Assurance Agency,
Jaipur.
12. Principal Medical Officer, Kota.
13. Chief Medical And Health Officer, Kota.
14. Rajasthan Medical Relief Society, Kota, Through
Secretary, District Kota.
15. Principal Medical Officer, Sawai Madhopur.
16. Chief Medical And Health Officer, Sawai Madhopur.
17. Rajasthan Medical Relief Society, Sawai Madhopur,
Through Secretary, District Sawai Madhopur.
18. Principal Medical Officer, Chittorgarh.
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19. Chief Medical And Health Officer, Chittorgarh.
20. Rajasthan Medical Relief Society, Chittorgarh, Through
Secretary, District Chittorgarh.
21. Principal Medical Officer, Bhilwara.
22. Chief Medical And Health Officer, Bhilwara.
23. Rajasthan Medical Relief Society, Bhilwara, Through
Secretary, District Bhilwara.
24. Principal Medical Officer, Barmer.
25. Chief Medical And Health Officer, Barmer.
26. Rajasthan Medical Relief Society, Barmer, Through
Secretary, District Barmer.
----Respondents
For Petitioner(s) : Mr. S.K. Verma
Mr. Mrinal Khatri
For Respondent(s) : Mr. N.S. Rajpurohit, AAG assisted by
Mr. Sher Singh Rathore
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order
01/07/2025
1. While asserting that the petitioners' case is covered by the
judgment dated 19.01.2021 passed by this Court in the case of
Jai Prakash Ghanchi & Ors. vs. State of Rajasthan & Ors.
(S.B. Civil Writ Petition No. 7273/2020), learned counsel for
the petitioners submitted that the petitioners would be satisfied if
the competent authority of the respondents is directed to consider
petitioners' representation (which they would be filing within a
period of four weeks from today) in accordance with law in light of
the judgment passed in the case of Jai Prakash Ghanchi (supra) so
also in the light of Circular dated 02.09.2020.
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2. The writ petition is disposed of with the direction to the
petitioners to file a fresh representation alongwith requisite
documents and web-copy of the judgment dated 19.01.2021
passed in the case of Jai Prakash Ghanchi (supra) and certified
copy of the order instant within a period of four weeks from today.
3. In case, a representation is so addressed, the competent
authority of the respondents shall consider the same in
accordance with law including the judgment cited by the
petitioners, as early as possible, preferably within a period of eight
weeks of receipt thereof.
4. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
5. The stay application also stands disposed of, accordingly.
(VINIT KUMAR MATHUR),J 82-/Arun P/-
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