Rajasthan High Court - Jodhpur
Ramnarayan Das vs State Of Rajasthan (2025:Rj-Jd:5967) on 30 January, 2025
Author: Dinesh Mehta
Bench: Dinesh Mehta
[2025:RJ-JD:5967]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
JODHPUR
S.B. Civil Writ Petition No. 2753/2025
1. Ramnarayan Das S/o Radheshyam, Aged About 34 Years,
At Present Working At Phc, Sangesara, Block Dungla,
District Chittorgarh, Rajasthan.
2. Mukesh Kumar Dhaker S/o Kanhaiya Lal Dhaker, Aged
About 35 Years, At Present Working At Phc, Aawalheda,
Block Begun, District Chittorgarh, Rajasthan.
3. Devendra Kumar Damor S/o Mohan Lal Damor, Aged
About 27 Years, At Present Working At Phc, Kalyanpur,
Block Rishabhdev, District Udaipur, Rajasthan.
4. Laxmi Narayan Joshi S/o Purshotam Joshi, Aged About 34
Years, At Present Workig At Phc, Kagdar Bhatiya, Block
Rishabhdev, District Udaipur.
5. Jayesh Suthar S/o Basanti Lal Suthar, Aged About 27
Years, At Present Working At Chc, Sagwara, Block
Rishabhdev, District Udaipur.
6. Veena Meghwal W/o Ranjeet Parmar, Aged About 39
Years, At Present Working At Phc, Peepali B, Block
Rishabhdev, District Udaipur.
7. Jitendra Kumar Damor S/o Mohan Lal Damor, Aged About
34 Years, At Present Working At Chc, Dhelana, Block
Rishabhdev, District Udaipur.
8. Dileep Kumar Meena S/o Harak Lal Meena, Aged About 44
Years, At Present Working At Phc, Masaro Ki Oberi, Block
Rishabhdev, District Udaipur.
9. Surendra Kumar Meena S/o Kanti Lal, Aged About 37
Years, At Present Working At Phc, Pandiyawara, Block
Rishabhdev, District Udaipur, Rajasthan.
10. Rakesh Meena S/o Shankar Lal, Aged About 38 Years, At
Present Working At Phc, Paderi, Block Rishabhdev, District
Udaipur.
11. Rishdeen S/o Abdul Satar, Aged About 21 Years, At
Present Working At Phc Ghatiyali, Phalodi.
12. Abdul Kyum S/o Ali Mohammed, Aged About 30 Years, At
Present Working At Phc Naneu, Phalodi.
13. Rishpal S/o Sahiram, Aged About 28 Years, At Present
Working At Phc S.s.nagar, Lohawat, Phalodi.
[2025:RJ-JD:5967] (2 of 5) [CW-2753/2025]
14. Prakash S/o Chhoturam, Aged About 24 Years, At Present
Working At Phc Nausar, Lohawat, Phalodi.
15. Bhomaram S/o Khiyaram, Aged About 30 Years, At
Present Working At Phc Kolu Pabuji, Dechu, Phalodi.
16. Mohit Kanojiya S/o Sohan Lal Kanojiya, Aged About 24
Years, At Present Working At Phc Khara, Phalodi.
17. Sattar Khan S/o Sadik Khan, Aged About 30 Years, At
Present Working At Phc Mokheri, Phalodi.
18. Rakesh Gehlot S/o Late Shri Shyam Singh Gehlot, Aged
About 50 Years, At Present Working At Phc Laxmi Nagar,
Jodhpur.
19. Ramesh Kumar Saini S/o Kajor Mal Saini, Aged About 32
Years, At Present Working At Phc Bilochi, Block Amber,
District Jaipur-I
20. Anil Kumar S/o Amichand, Aged About 38 Years, At
Present Working At Chc Gudha Gorji, Block Jhunjhunu,
District Jhunjhunu.
21. Chanchal Kumari D/o Omprakash Singh, Aged About 34
Years, At Present Working At Chc Kudi Bhagtasani, Block
Luni, District Jodhpur.
22. Bindiya Joshi W/o Manoj Joshi, Aged About 47 Years, At
Present Working At Satelite Hospital, Navchokiya,
Jodhpur.
23. Sonu D/o Shishpal, Aged About 25 Years, At Present
Working At Phc Mirwali Mer, Tibbi, District Hanumangarh.
----Petitioners
Versus
1. State Of Rajasthan, Through The Secretary Medical And
Health Department, Government Of Rajasthan, Jaipur.
2. Secretary, Finance (Budget) Department, Government Of
Rajasthan, Jaipur.
3. Joint Secretary, Finance (Budget) Department,
Government Of Rajasthan, Jaipur.
4. Director (Non-Gazetted), Department Of Medical And
Health Services, Government Of Rajasthan, Jaipur.
5. Director (Public Health), Medical And Health Services,
Government Of Rajasthan, Jaipur.
[2025:RJ-JD:5967] (3 of 5) [CW-2753/2025]
6. Additional Director, Medical And Health Services,
Government Of Rajasthan, Jaipur.
7. Nodal Officer, Mndy, Medical And Health Services,
Government Of Rajasthan, Jaipur.
8. Nodal Officer, Mnjy, Medical And Health Services,
Government Of Rajasthan, Jaipur.
9. Rajasthan Medical Services Corporation Limites (Rmsc),
Department Of Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
Managing Director.
10. Managing Director, N.h.m. Swasthya Bhawan, Jaipur.
11. Chief Executive Officer, State Health Assurance Agency,
Jaipur.
12. Principal Medical Officer, Chittorgarh.
13. Chief Medical And Health Officer, Chittorgarh.
14. Rajasthan Medical Relief Society, Chittorgarh, Through
Secretary, District Chittorgarh.
15. Principal Medical Officer, Udaipur.
16. Chief Medical And Health Officer, Udaipur.
17. Rajasthan Medical Relief Society, Udaipur, Through Its
Secretary, District Udaipur.
18. Principal Medical Officer, Phalodi.
19. Chief Medical And Health Officer, Phalodi.
20. Rajasthan Medical Relief Society, Phalodi, Through
Secretary, District Phalodi.
21. Principal Medical Officer, Jaipur.
22. Chief Medical And Health Officer, Jaipur.
23. Rajasthan Medical Relief Society, Jaipur, Through
Secretary, District Jaipur.
24. Principal Medical Officer, Jodhpur.
25. Chief Medical And Health Officer, Jodhpur.
26. Rajasthan Medical Relief Society, Jodhpur Through
Secretary, District Jodhpur.
27. Principal Medical Officer, Jhunjhunu.
28. Chief Medical And Health Officer, Jhunjhunu.
29. Rajasthan Medical Relief Society, Jhunjhunu, Through
[2025:RJ-JD:5967] (4 of 5) [CW-2753/2025]
Secretary, District Jhunjhunu.
30. Principal Medical Officer, Hanumangarh.
31. Chief Medical And Health Officer, Hanumangarh.
32. Rajasthan Medical Relief Society, Hanumangarh, Through
Secretary, District Hanumangarh.
----Respondents
For Petitioner(s) : Mr. Mrinal Khatri for
Mr. S.K. Verma
JUSTICE DINESH MEHTA
Order
30/01/2025
1. Petitioners' grievance is that they were working on contract
basis under the respondents and they are apprehending
disengagement of their services.
2. Learned counsel for the petitioners submits that the
petitioners would feel satisfied if the respondents are directed to
consider their representation (which they would be filing) in light
of the judgment of this Court dated 19.01.2021 passed the case of
Jai Prakash Ganchi & Ors. Vs. State of Raj. & Ors.(S.B.Civil
Writ Petition No.7273/2020) and also in light of circular dated
02.09.2020.
3. The present writ petition is, therefore, disposed of with the
direction to the petitioners to file a representation while enclosing
photostat copy of the judgment in the case of Jai Prakash Ghanchi
(supra) and photostat copy of the circular dated 02.09.2020 within
a period of four weeks from today.
[2025:RJ-JD:5967] (5 of 5) [CW-2753/2025]
4. In case, representation is so addressed, the competent
authority shall do the needful, in accordance with law, preferably
within a period of eight weeks from receipt thereof.
5. It is made clear that aforesaid direction to decide the
representation has been issued only with a view to ensure
expeditious redressal of petitioners' grievance. The same may not
be construed to be an order to decide the representation in a
particular manner.
6. The stay application also stands disposed of accordingly.
(DINESH MEHTA),J
175-akansha/-
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