Bala Ram Meghwal vs State Of Rajasthan (2025:Rj-Jd:3961)
2025 Latest Caselaw 5026 Raj

Rajasthan High Court - Jodhpur

Bala Ram Meghwal vs State Of Rajasthan (2025:Rj-Jd:3961) on 21 January, 2025

Author: Dinesh Mehta

Bench: Dinesh Mehta

[2025:RJ-JD:3961]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 14556/2023

1. Bala Ram Meghwal S/o Shri Dalaram, Aged About 57 Years, Village Post Upani, Tehsil Sri Dungargarh, District Bikaner. Presentaly Posted As Lecturer At Govt. Senior Secondary School Tal Maidan, Sri Dungargarh, District Bikaner.

2. Radha Kishan Kaswan S/o Shri Chokha Ram Kaswan, Aged About 35 Years, Village Aaseram, Post Shereran, Tehsil And District Bikaner. Presentaly Posted As Teacher Grade Iii Level Ii At Govt. Girls Upper Primary School Ind Sankhlan, Tehsil Sri Dungargarh, District Bikaner.

3. Nand Kishor Saini S/o Shir Fakir Chand Saini, Aged About 39 Years, Vpo Dadrewa, Tehsil Rajgarh, District Churu. Presentaly Posted As Teacher Grade Iii Level Ii At Govt. Senior Secondary School Tal Maidan, Sri Dungargarh, District Bikaner.

4. Arvind Kumar Meel S/o Shri Dayanand, Aged About 39 Years, Vpo Sanjaynagar (Bhojasar), Tehsil Mandawa, District Jhunjhunu. Presentaly Posted As Teacher Grade Iii Level Ii At Govt. Senior Secondary School Jhanjheu, Sri Dungargarh, District Bikaner.

5. Aadu Ram Meghwal S/o Shri Ramu Ram Meghwal, Aged About 53 Years, Vpo Gusainsar, Tehsil And District Bikaner. Presentaly Posted As Principal Work Arangment At Govt. Senior Secondary School Jhanjheu, Sri Dungargarh, District Bikaner.

6. Pawan Kumar S/o Shri Lokram Bhuriya, Aged About 37 Years, Pura Ki Dhani, District Jhunjhunu. Presentaly Posted As Teacher Grade Iii Level I At Govt. Senior Secondary School, Gusainsar Bada, Tehsil Sri Dungargarh, District Bikaner.

7. Leeladhar S/o Shri Mohan Lal, Aged About 38 Years, Vpo Modawasi, Tehsil Rajgarh, District Churu. Presentaly Posted As Senior Teacher At Govt. Senior Secondary School Tal Maidan, Tehsil Sri Dungargarh, District Bikaner.

8. Ramlal Nath S/o Shri Hukam Nath, Aged About 52 Years, Vpo Barjagsar, Tehsil Sri Dungargarh, District Bikaner. Presentaly Posted As Teacher Grade Iii Level I At Govt. Senior Secondary School Tal Maidan, Tehsil Sri

[2025:RJ-JD:3961] (2 of 2) [CW-14556/2023]

Dungargarh, District Bikaner.

----Petitioners Versus

1. State Of Rajasthan, Through Its Chief Electoral Officer, State Election Commission, Secretariat Jaipur.

2. The Director, Secondary Education Rajasthan, Bikaner.

3. The District Election Officer (Collector), District Bikaner.

4. The Electoral Registration Officer Cum Sub Division Magistrate (Sdm), Sri Dungargarh, District Bikaner.

----Respondents

For Petitioner(s) : Mr. Inderjeet Yadav For Respondent(s) : Mr. D.S.Pidiyar for Mr. S.S. Ladrecha, AAG

JUSTICE DINESH MEHTA

Order

21/01/2025

1. Mr. Pidiyar, learned counsel for the respondents, at the

outset, submitted that the issue involved in the present writ

petition is covered by the judgment dated 09.12.2024 passed by

this Court in a bunch of cases led by Tulsi Ram Musiya Vs. State

of Rajasthan & Ors. : S.B. Civil Writ Petition No.4962/2024.

2. Learned counsel for the petitioners is not in a position to

dispute the aforesaid position of facts and law.

3. Following the reasoning given in the case of Tulsi Ram Musiya

(supra), this present writ petition is also dismissed.

4. The stay application also stands dismissed.

(DINESH MEHTA),J C-1-akansha/-

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