Navjot Singh vs State Of Rajasthan (2025:Rj-Jd:16904)
2025 Latest Caselaw 10888 Raj

Rajasthan High Court - Jodhpur

Navjot Singh vs State Of Rajasthan (2025:Rj-Jd:16904) on 2 April, 2025

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                   [2025:RJ-JD:16904]

                                         HIGH COURT OF JUDICATURE FOR RAJASTHAN AT
                                                          JODHPUR
                                                   S.B. Criminal Revision Petition No. 54/2025
                                   Navjot Singh S/o Shri Gurjant Singh, Aged About 30 Years, R/o
                                   Ward No.35, Mandi Pilibanga, District Hanumangarh.
                                                                                                          ----Petitioner
                                                                          Versus
                                   1.       State Of Rajasthan, Through PP
                                   2.       Mahak Singh @ Mayank Singh S/o Gurmeet Singh, R/o
                                            Saravawala Police Station Goluwala, Tehsil Pilibanga,
                                            District Hanumangarh.
                                   3.       Gurmeet Singh S/o Gurmel Singh, R/o Saravawala Police
                                            Station Goluwala, Tehsil Pilibanga, District Hanumangarh.
                                                                                                       ----Respondents


                                   For Petitioner(s)            :     Mr. Shardul Singh
                                   For Respondent(s)            :     Mr. Vikram Rajpurohit, Dy. GA



                                             HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment

02/04/2025

Learned counsel for the petitioner wants to withdraw the

present criminal revision petition.

Hence, the present criminal revision petition stands

dismissed as withdrawn.

Stay application also stands decided.

(MANOJ KUMAR GARG),J 215-mSingh/-

Powered by TCPDF (www.tcpdf.org)