Farman Khan vs State Of Rajasthan (2024:Rj-Jd:39694)
2024 Latest Caselaw 8442 Raj

Rajasthan High Court - Jodhpur

Farman Khan vs State Of Rajasthan (2024:Rj-Jd:39694) on 24 September, 2024

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

[2024:RJ-JD:39694]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                      AT JODHPUR.
                  S.B. Civil Writ Petition No. 14999/2024

1.       Farman Khan S/o Nathu Khan, Aged About 27 Years, At
         Present Working At Chc Ras, Village Jaitaran, Beawar.
2.       Pradeep Kumar Sain S/o Kushal Chand, Aged About 33
         Years,      At    Present       Working         At    Chc    Nimaj,   Village
         Sangawas, Beawar.
3.       Tarun Kumar S/o Chhota Lal, Aged About 37 Years, At
         Present Working At Chc Nimaj, Village Nimaj, Beawar.
4.       Parveena Bano W/o Azad Kathat, Aged About 32 Years, At
         Present Working At Phc Rawla Ka Badiya, Village Bayala,
         Beawar.
5.       Mathra Sharma W/o Ashutosh Sharma, Aged About 32
         Years, At Present Working At Phc Jaliya-Iind Village Jaliya,
         Beawar.
6.       Jayprakash S/o Madan Lal, Aged About 32 Years, At
         Present Working At Phc Kelu, Village Kelu, District Beawar.
7.       Anil Kumar S/o Laxman Lal, Aged About 30 Years, At
         Present Working At Chc Loolwa, Village Loolwa Khas,
         Beawar.
8.       Anil Hans S/o Laxman, Aged About 36 Years, At Present
         Working At Phc Kharwa, Village Kharwa, Beawar.
9.       Amar Gurjar S/o Nanu Ram Gurjar, Aged About 26 Years,
         At Present Working At Phc Kirad, Village Kirad, District
         Beawar.
10.      Shiv Narayan S/o Mohan Lal, Aged About 59 Years, At
         Present Working At Sdh, Masuda, Village Masuda, District
         Beawar.
11.      Irfan       Mohammad           Bagwan         S/o      Rahish   Mohammad
         Bagwan, Aged About 35 Years, At Present Working At Chc
         Jaitaran, District Beawar.
12.      Lal Chand S/o Narayan Harijan, Aged About 49 Years, At
         Present Working At Chc Ramghar, Village Ramghar,
         Beawar.
13.      Shailesh Kumar S/o Balveer, Aged About 26 Years, At
         Present Working At Phc Bihar, Block Patan, Neem Ka
         Thana.
14.      Sachin Sivodia S/o Maliram, Aged About 32 Years, At


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         Present Working At Phc Hasampur, Block Patan, Neem Ka
         Thana.
15.      Jagdish Deora S/o Bheraram Deora, Aged About 28 Years,
         At Present Working At Chc Pindwara, Sirohi.
16.      Yash Pal Singh S/o Bhawani Singh, Aged About 30 Years,
         At Present Working At Chc Nadol, Block Desuri, District
         Pali.
17.      Arvind Kumar S/o Chunni Lal, Aged About 29 Years, At
         Present Working At Chc, Nadol, Block Desuri, District Pali.
18.      Govind Ram S/o Ashok Kumar, Aged About 26 Years, At
         Present Working At Chc, Nadol, Block Desuri, District Pali.
19.      Jaypal Singh S/o Shankar Singh, Aged About 35 Years, At
         Present Working At Phc, Banta Raghunathgarh, Pali.
20.      Hemant Kumar S/o Tulsi Ram, Aged About 32 Years, At
         Present Working At Chc Rani, Block Rani, District Pali.
21.      Ranchod Das S/o Maga Ram, Aged About 30 Years, At
         Present Working At Phc, Pawa, District Pali, Rajasthan.
22.      Harmat Kumar S/o Sohan Lal Hiragar, Aged About 29
         Years, At Present Working At Phc Bakli, District Pali,
         Rajasthan.
23.      Taja Ram S/o Shera Ram, Aged About 31 Years, At
         Present Working At Phc Ishru, Block Bapini, District
         Phalodi, Rajasthan.
24.      Mangee Lal Saran S/o Sona Ram, Aged About 29 Years,
         At Present Working At Phc Birai, Block Baori, District
         Jodhpur.
25.      Renuka S/o Dharmendra Kumar, Aged About 25 Years, At
         Present Working At Chc Bapini, Block Bapini, District
         Phalodi.
26.      Om Singh Rajpurohit S/o Guman Singh, Aged About 27
         Years, At Present Working At Village Bawri Khurd, Chc
         Baori, Khurd, District Phalodi.
27.      Prabhu Ram S/o Manchharam, Aged About 40 Years, At
         Present Working At Phc Novi, District Pali, Rajasthan.
                                                                  ----Petitioners
                                     Versus
1.       State Of Rajasthan, Through The Secretary Medical And
         Health Department, Government Of Rajasthan, Jaipur.

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2.       Secretary, Finance (Budget) Department, Government Of
         Rajasthan, Jaipur.
3.       Joint       Secretary,         Finance          (Budget)         Department,
         Government Of Rajasthan, Jaipur.
4.       Director (Non-Gazetted), Department Of Medical And
         Health Services, Government Of Rajasthan, Jaipur.
5.       Director (Public Health), Medical And Health Services,
         Government Of Rajasthan, Jaipur.
6.       Additional       Director,       Medical        And         Health    Services,
         Government Of Rajasthan, Jaipur, Jaipur.
7.       Nodal       Officer,   Mndy,       Medical        And       Health    Services,
         Government Of Rajasthan, Jaipur.
8.       Nodal       Officer,    Mnjy,      Medical        And       Health    Services,
         Government Of Rajasthan, Jaipur.
9.       Rajasthan Medical Services Corporation Limites (Rmsc),
         Department Of Medical And Health Services, Swasthya
         Bhawan, Tilak Marg, C-Scheme, Jaipur Through Its
         Managing Director.
10.      Managing Director, H.h.m. Swasthya Bhawan, Jaipur.
11.      Chief Executive Officer, State Health Assurance Agency,
         Jaipur.
12.      Principal Medical Officer, Beawar, Rajasthan.
13.      Chief Medical And Health Officer, Beawar, Rajasthan.
14.      Rajasthan        Medical       Relief      Society,         Beawar,       Through
         Secretary, District Beawar, Rajasthan.
15.      Principal Medical Officer, Neem Ka Thana, Rajasthan.
16.      Chief Medical And Health Officer, Neem Ka Thana,
         Rajasthan.
17.      Rajasthan       Medical       Relief       Society,     Neem         Ka    Thana,
         Through Secretary, District Neem Ka Thana, Rajasthan.
18.      Principal Medical Officer, Sirohi, Rajasthan.
19.      Chief Medical And Health Officer, Sirohi, Rajasthan.
20.      Rajasthan        Medical        Relief      Society,        Sirohi,       Through
         Secretary, District Sirohi, Rajasthan.
21.      Principal Medical Officer, Pali, Rajasthan.
22.      Chief Medical And Health Officer, Pali, Rajasthan.


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23.       Rajasthan Medical Relief Society, Pali, Through Secretary,
          District Pali, Rajasthan.
24.       Principal Medical Officer, Phalodi, Rajasthan.
25.       Chief Medical And Health Officer, Phalodi, Rajasthan.
26.       Rajasthan        Medical        Relief      Society,         Phalodi,   Through
          Secretary, District Phalodi, Rajasthan.
27.       Principal Medical Officer, Jodhpur, Rajasthan.
28.       Chief Medical And Health Officer, Jodhpur, Rajasthan.
29.       Rajasthan        Medical        Relief      Society,         Jodhpur,   Through
          Secretary, District Jodhpur, Rajasthan.
                                                                         ----Respondents


For Petitioner(s)               :     Mr. S.K. Verma.




          HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order

24/09/2024

1. Petitioners grievance is that they were working on contract

basis under the respondents and they are apprehending

disengagement of their services.

2. Learned counsel for the petitioners submits that the

petitioners would feel satisfied if the respondents are directed to

consider their representation (which they would be filing) in light

of the judgment dated 19.01.2021 passed by this Court in the

case of Jai Prakash Ganchi & Ors. Vs. State of Raj. & Ors.

(S.B.Civil Writ Petition No.7273/2020) and also in light of

circular dated 02.09.2020.

3. The present writ petition is, therefore, disposed of with the

direction to the petitioners to file a representation while enclosing

photostat copy of the judgment in the case of Jai Prakash Ghanchi

[2024:RJ-JD:39694] (5 of 5) [CW-14999/2024]

(supra) and photostat copy of the circular dated 02.09.2020 within

a period of four weeks from today.

4. In case, representation is so addressed, the competent

authority shall do the needful, in accordance with law, preferably

within a period of eight weeks from receipt thereof.

5. It is made clear that aforesaid direction to decide the

representation has been issued only with a view to ensure

expeditious redressal of petitioners' grievance. The same may not

be construed to be an order to decide the representation in a

particular manner.

6. The stay application also stands disposed of accordingly.

7. The order has been passed based on the submissions made

in the petition, the respondents would be free to examine the

veracity of the submissions made in the petition and only in case,

the averments made therein are found to be correct, the

petitioners would be entitled to the relief.

(VINIT KUMAR MATHUR),J 21-AnilSingh/-

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