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Narendra Kumar Pareek Andors vs State P W D Ors (2024:Rj-Jp:41117)
2024 Latest Caselaw 5989 Raj/2

Citation : 2024 Latest Caselaw 5989 Raj/2
Judgement Date : 26 September, 2024

Rajasthan High Court

Narendra Kumar Pareek Andors vs State P W D Ors (2024:Rj-Jp:41117) on 26 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:41117]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 8783/2015

                                    1. Narendra Kumar Pareek, aged about 50 years, S/o Shri Ladu
                                    Ram Pareek, R/o A/23, Shyam Colony, Opp. Ram Mandir, Sita
                                    Bari, Tonk Road, Jaipur (Raj.)
                                    2. Arun Kumar Sharma, aged about 53 years, S/o Shri
                                    Radheyshyam Sharma, R/o Plot No.H-9, Madhuvan Colony
                                    Kishan Marg, Jaipur (Raj.)
                                    3. Satya Narayan Sharma, aged about 56 years, S/o Shri Sita
                                    Ram Sharma, R/o 53-B, Jain Vihar, Keshopura, Ajmer Road,
                                    Behind Kamla Nehru Nagar, Jaipur (Raj.)
                                                                                                          ----Petitioners
                                                                           Versus
                                    1. State of Rajasthan through the Principal Secretary, Public
                                    Works Department, Government of Rajasthan, Govt. Secretariat,
                                    Jaipur
                                    2. The Chief Engineer, Public Works Department, Near Ajmer
                                    Over Bridge, Jaipur (Raj.)
                                    3. The Superintending Engineer, Public Works Department, Rural
                                    Circle, Jaipur (Raj.)
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Jai Lodha with Mr. Ankit Rathore For Respondent(s) : Mr. Sharad Joshi, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2024

Learned counsel for the petitioners wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/85

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