Kulvendra Singh Hada Ct No. 822 S/O Shri ... vs State Of Rajasthan (2024:Rj-Jp:41198)
2024 Latest Caselaw 5987 Raj/2

Rajasthan High Court

Kulvendra Singh Hada Ct No. 822 S/O Shri ... vs State Of Rajasthan (2024:Rj-Jp:41198) on 26 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:41198]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                 S.B. Civil Writ Petition No. 14606/2024

Kulvendra Singh Hada Ct No. 822 S/o Shri Vikram Singh Hada,
Aged About 34 Years, R/o Dungarpur, P.s.-Sawala, Jhalawar,
Present Working At Police Station- Kawai, Barran. (Rajasthan).
                                                                     ----Petitioner
                                     Versus
1.       State Of Rajasthan, Through Additional Chief Secretary
         (Home), Home Department, Secretariat, Ashok Nagar,
         Jaipur, Rajasthan,
2.       Director General Of Police, Rajasthan Police Head Quarter
         (PHQ), Lalkothi, Jaipur-302015.
3.       Inspector General Of Police, Kota Range, Kota.
4.       Superintendent Of Police, District- Baran, Rajasthan.
                                                                  ----Respondents

Connected With S.B. Civil Writ Petition No. 14607/2024 Ajit Singh Ct No. 695 S/o Sh. Yogendra Singh, Aged About 36 Years, Presently Working At P.s.- Kotwali, Baran, Resident Of Police Quarter, Kotwali, Baran (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Additional Chief Secretary (Home), Home Department, Secretariat, Ashok Nagar, Jaipur, Rajasthan, Pin Code- 302005.

2. Director General Of Police, Rajasthan, Police Head Quarter (Phq), Lalkothi, Jaipur- 302015.

3. Inspector General Of Police, Kota Range, Kota.

4. Superintendent Of Police, District- Baran, Rajasthan.

----Respondents S.B. Civil Writ Petition No. 14608/2024 Balwan Singh Ct No. 1025, S/o Sh. Dhanna Lal, Aged About 37 Years, R/o Jaynagar, P.s- Chipabarod, Barran, Present Working At- Dst, Barran (Rajasthan).

----Petitioner Versus

[2024:RJ-JP:41198] (2 of 2) [CW-14606/2024]

1. State Of Rajasthan, through Additional Chief Secretary (Home), Home Department, Secretariat, Ashok Nagar, Jaipur, Rajasthan.

2. Director General Of Police, Rajasthan, Police Head Quarter (Phq), Lalkothi, Jaipur- 302015

3. Inspector General Of Police, Kota Range, Kota

4. Superintendent Of Police, District- Baran, Rajasthan

----Respondents

For Petitioner(s) : Mr. M.S. Raghav with Mr. Vishvas Saini Mr. Bhawani Saini For Respondent(s) : Mr. Bhuwnesh Sharma, AAG with Mr. Vishnu Dutt Sharma Mr. Parth Sharma

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

26/09/2024

Learned counsels for the respective parties submit that the

controversy involved herein is no more res integra and stands

resolved by a coordinate Bench judgment of this Court dated

07.05.2024 passed in the case of Raghuveer Singh versus

State of Rajasthan & Ors.: SB Civil Writ Petition

No.20358/2018. They, therefore, pray that these writ petitions

may also be disposed of in similar terms.

Ordered accordingly.

Pending application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/41-43

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