Rajasthan High Court
Satya Narain Verma And Ors vs State Of Raj And Ors (2024:Rj-Jp:39801) on 20 September, 2024
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2024:RJ-JP:39801]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 6831/2010
1. Satya Narain Verma S/o Shri Laxmanlal Verma, resident of B-
192-93, Murlipura, Jaipur
2. Radhey Shyam Maharia son of Shri Gokul Chand Maharia,
near Shivdara Hospital, Ashok Vihar, Chomu, Jaipur
3. Lokesh Saini son of Shri Shanker Saini, resident of chandji
Mali Dhani, Ward No.1, Chomu, Jaipur
4. Meenakshi Ranawat D/o Shri Gopal Singh Ranawat, resident
of 18, Madanwari, Nayakheda, Jaipur
5. Khurran Anwar son of Shri Anwar Husain, resident of C-444,
Murlipura Scheme, Jaipur
6. Ganga Sahay son of Shri Hari Prasad, resident of Village and
Post Masalpur, Tehsil and District Karauli
7. Rajendra Puri Goswami son of Shri Suwa Ram Goswami,
resident of Village and Post Loharwara, Tehsil Chomu District
Jaipur
8. Mahesh Kumar Khandelwal son of Shri Sedu Ram Khandelwal,
resident of village and post newear via Bhanskho, District Jaipur
8. Pawan Kumar son of Shri Babulal, resident of village
Charanwas via Kaladera Post Alisar, District Jaipur
10. Pradeep Kumar son of Shri Chouthmal Kumawat, resident of
Dhodhsar via Govindgargh, District Jaipur
11. Shyam Bihari Kanda son of Shri Matadeen Kada, resident of
village Khejroli, Tehsil Chomu District Jaipur
12. Pradeep Kumar Sain son of shri Babulal Sain resident of
village Niwana, Tehsil Chomu, Jaipur
13. Kamlesh Kumar Tailor son of Shri Om Prakash Tailor, resident
of Kaladera Tehsil Chomu District Jaipur
14. Sachin Kumar Verma son of Shri Ashok Kumar, resident of
Gandhi Chowk, Bunkar Mohalla, Chomu Jaipur
15. Ravidutt Verma son of Shri Gopal Lal Verma, resident of M-
20, Jagdamba Colony, Naya Kheda, Amba Bari, Jaipur
16. Satya Narayan Sharma son of Shri Ramesh Chandra Sharma
resident of Tiwari Ka Mohalla, Behind Teh. Jamuwa Ramgarh,
Jaipur
17. Dharamveer Karigar son of Shri Mamraj Karigar, resident of
v.p. Bhisangarh, Shahpura, Jaipur
----Petitioner
Versus
1. State Of Rajasthan through Principal Secretary to the
Government, Rural Development and Panchayati Raj Department
Government of Rajasthan, Jaipur
2. Project Director and Deputy Secretary ESG, Rural
Development and Panchayati Raj Department, Government of
Rajasthan, Jaipur
3. District Collector cum District Program Co0ordinator, National
Rural Employement Guarantee Scheme, District Jaipur
4. Block Development Officer, Panchayat Samiti Govindgarh,
District Jaipur
(Downloaded on 20/09/2024 at 11:29:15 PM)
[2024:RJ-JP:39801] (2 of 2) [CW-6831/2010]
----Respondents
For Petitioner(s) : Mr. Babu Lal Sharma
For Respondent(s) : Mr. Kapil Prakash Mathur, AAG with
Ms. Nikita Gothecha
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
20/09/2024
Learned counsel for the petitioners submits that this civil writ
petition is rendered infructuous.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/86
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