Arun Dave S/O Gajanand Dave vs The State Of Rajasthan ...
2024 Latest Caselaw 5868 Raj/2

Rajasthan High Court

Arun Dave S/O Gajanand Dave vs The State Of Rajasthan ... on 20 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:39819]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 2142/2020

                                    Arun Dave S/o Gajanand Dave, Aged About 30 Years, R/o 50/81,
                                    Rajat Path, Mansarovar, Jaipur, Rajasthan.
                                                                                                         ----Petitioner
                                                                         Versus
                                    1.      The State Of Rajasthan, Through The Secretary, Medical
                                            And Health Department, Government Of Rajasthan,
                                            Jaipur.
                                    2.      Mission Director, National Health Mission, Medical And
                                            Health Family Welfare Department, Directorate, National
                                            Health Mission, Tilak Marg, C Scheme, Jaipur, Rajasthan.
                                    3.      Director, State Health And Family Welfare Department,
                                            Jhalana Institutional Area, Jaipur, Rajasthan.
                                    4.      The Addl. Director (Admn.), Medical And Health Services,
                                            Rajasthan, Jaipur.
                                    5.      Chief Medical And Health Officer, Jaipur-II, Jaipur.
                                    6.      Medical Officer, In-Charge, Urban Primary Health Centre,
                                            Mangal Vihar, Ward No. 42, Jaipur-Ii, Jaipur.
                                                                                                      ----Respondents

For Petitioner(s) : Mr. Ram Pratap Saini with Mr. Aamir Khan For Respondent(s) : Mr. Archit Bohra, AGC with Mr. Pritul Nagori

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

20/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/230

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