Dr. Khadija Begam D/O Shri Abdul Hafiz vs State Of Rajasthan (2024:Rj-Jp:39296)
2024 Latest Caselaw 5832 Raj/2

Rajasthan High Court

Dr. Khadija Begam D/O Shri Abdul Hafiz vs State Of Rajasthan (2024:Rj-Jp:39296) on 18 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:39296]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 14478/2023

                                    Dr. Khadija Begam D/o Shri Abdul Hafiz, Aged About 45 Years,
                                    R/o Plot 308, Subhash Colony, Shastri Nagar, Jaipur Presently
                                    Working On The Post Of Sr. Demonstrator (Prosthodontics) In
                                    Rajasthan University Of Health Sciences, College Of Dental
                                    Sciences, Jaipur
                                                                                                          ----Petitioner
                                                                         Versus
                                    1.         State Of Rajasthan, Through Principal Secretary,
                                               Department Of Medical And Health, Govt. Of Rajasthan,
                                               Jaipur (Raj.)
                                    2.         Rajasthan University Of Health Sciences, Sector-18,
                                               Kumbha Marg, Pratap Nagar, Tonk Road, Jaipur Through
                                               Vice Chancellor
                                    3.         Superintendent, Rajasthan University Of Health Sciences,
                                               College Of Dental Sciences, Jaipur
                                    4.         Principal, Rajasthan University Of                     Health   Sciences,
                                               College Of Dental Sciences, Jaipur
                                                                                                       ----Respondents

For Petitioner(s) : Mr. Sunil Kumar Sharma For Respondent(s) : Mr. Vigyan Shah, AAG with Mr. Yash Joshi Mr. Jay Vardhan Joshi for Mr. Shashwat Purohit

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL Judgment / Order

18/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/46

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