Citation : 2024 Latest Caselaw 5830 Raj/2
Judgement Date : 18 September, 2024
[2024:RJ-JP:39299]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 18333/2023
Hansraj Meena S/o Shri Moti Lal Meena, Resident Of Modak
Station, Tehsil Ramganj Mandi, District Kota (Raj.)
----Petitioner
Versus
1. State Of Rajasthan, Through Its Secretary Medical And
Health Services, Govt. Of Rajasthan, Secretariat, Jaipur
Raj.
2. Director, Medical And Health Service Rajasthan, Jaipur
(Raj.)
3. Addl. Commissioner-I, Departmental Enquiry,
Government Of Rajasthan, Jaipur.
----Respondents
For Petitioner(s) : Mr. N. K. Singhal For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
18/09/2024
Learned counsel for the petitioner wants to withdraw this
civil writ petition.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/62
Powered by TCPDF (www.tcpdf.org)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!