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Rama Kant Sharma S/O Late Shri Uma ... vs The Chief Secretary ...
2024 Latest Caselaw 5789 Raj/2

Citation : 2024 Latest Caselaw 5789 Raj/2
Judgement Date : 12 September, 2024

Rajasthan High Court

Rama Kant Sharma S/O Late Shri Uma ... vs The Chief Secretary ... on 12 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:38923]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                        S.B. Civil Writ Petition No. 470/2021

                                    Rama Kant Sharma S/o Late Shri Uma Shankar Sharma, Aged
                                    62 Years, R/o C-85, Ashok Vihar, Karmchari Colony, Alwar,
                                    Rajasthan 301001
                                                                                                           ----Petitioner
                                                                           Versus
                                    1.      The     Chief     Secretary,         Govt.       Of     Rajasthan,    Jaipur,
                                            Rajasthan 302001
                                    2.      The Principal Secretary (Forest And Environment), Govt.
                                            Of Rajasthan, Jaipur, Rajasthan 302001
                                    3.      The Principal Chief Conservator Of Forest (HOFF), Aranya
                                            Bhawan, Jhalana Doongari, Jaipur 302004
                                    4.      The Chief Conservator Of Forest, Arawali Bhawan, Jhalana
                                            Doongari, Jaipur, Rajasthan 302004
                                    5.      The Dy. Conservator Of Forest, Near Jyoti Ba Phule Circle,
                                            Naya Bas, Alwar 301001
                                                                                                        ----Respondents

For Petitioner(s) : Mr. Lokesh Mishra For Respondent(s) : Mr. Sandeep Sharma, DGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

12/09/2024

Learned counsel for the petitioner wants to withdraw this

civil writ petition.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/402

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