Nitin Prakash Sharma S/O Shri Ved ... vs The State Of Rajasthan Through Its ...
2024 Latest Caselaw 5765 Raj/2

Rajasthan High Court

Nitin Prakash Sharma S/O Shri Ved ... vs The State Of Rajasthan Through Its ... on 11 September, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:38552]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 14060/2018

                                    Nitin Prakash Sharma S/o Shri Ved Prakash Shrama, Aged About
                                    27 Years, Resident Of Near By Govt. College, Shiv Shankar
                                    Colony, Karauli, District Karauli (Raj.)
                                                                                                          ----Petitioner
                                                                        Versus
                                    1.      The State Of Rajasthan Through Its Secretary, Medical
                                            And Health Department, Govt. Secretariat, Jaipur.
                                    2.      The Director, Department Of Medical And Health Service,
                                            Medical Directorate, Rajasthan, Jaipur.
                                    3.      Additional Director (Administration), Department Of
                                            Medical And Health Service, Rajasthan, Medical
                                            Directorate, Jaipur.
                                    4.      Joint Director, Medical             And      Health        Services,   Zone
                                            Bharatpur (Raj.)
                                    5.      Chief Medical And Health Officer, Karauli, District Karauli
                                            (Raj.)
                                                                                                     ----Non Petitioners


                                   For Petitioner(s)          :     Mr. Shanker Lal for
                                                                    Mr. G.L. Sharma
                                   For Respondent(s)          :     Mr. Rohit Tiwari, Assistant GC with

Mr. Yash Joshi for Mr. Vigyan Shah, AAG

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

11/09/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

application(s), if any, also stands disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/243

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