Citation : 2024 Latest Caselaw 5744 Raj/2
Judgement Date : 9 September, 2024
[2024:RJ-JP:37964]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 16819/2011
Laxmi Narayan Bairwa S/o Late Shri Ganga Dhar Bairwa aged
about 55 years, R/o 84, Roop Nagar-II, Near Mahesh Nagar,
Jaipur
----Petitioner
Versus
1. The State of Rajasthan through Chief Engineer, Water
Resource Department, H.O. Near High Court Circle, Jaipur
2. The Additional Chief Engineer, Water Resource Department,
Near High Court Circle, Jaipur
3. The Executive Engineer (Administration), Water Resource
Department, Near High Court Circle, Jaipur
----Respondents
For Petitioner(s) : Mr. Vinod Kumar Sharma For Respondent(s) : Mr. B.S. Chhaba, AAG with Dr. Sajit Jakhar
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
09/09/2024
Learned counsel for the petitioner wants to withdraw this
civil writ petition.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/13
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