Aamin @ Minna S/O Nasru vs State Of Rajasthan (2024:Rj-Jp:37381)
2024 Latest Caselaw 5719 Raj/2

Rajasthan High Court

Aamin @ Minna S/O Nasru vs State Of Rajasthan (2024:Rj-Jp:37381) on 5 September, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:37381]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Bail Application No.
                                                                10756/2024

                                   Aamin @ Minna S/o Nasru, Aged About 37 Years,
                                   R/o Ghatla, Police Station Vijaymandir, District
                                   Alwar Raj. (At Present Confined In Central Jail,
                                   Alwar).
                                                                                             ----Petitioner
                                                                    Versus
                                   State Of Rajasthan, Through Pp
                                                                                         ----Respondent

For Petitioner(s) : Mr. Sanjay Khan, P.P. For : Mr. Onkar Singh Rajpurohit, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

05/09/2024

Learned counsel for the petitioner prays for

withdrawal of this criminal misc. bail application with

liberty to file afresh after filing of the charge-sheet.

In view of the above, the criminal misc. bail

application is dismissed as withdrawn with liberty as

prayed for.

(UMA SHANKER VYAS),J

YOGESH KUMAR /324

Powered by TCPDF (www.tcpdf.org)