Citation : 2024 Latest Caselaw 5678 Raj/2
Judgement Date : 4 September, 2024
[2024:RJ-JP:37108]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 3476/2015
Radhey Shyam Garwa Son Of Ramdev, aged about 35 years,
resident of Village Post Siriyasar Kalan, Via Nua, Tehsil
Jhunjhunu, District Jhunjhunu Rajasthan.
----Petitioner
Versus
1. The State Of Rajasthan Through Principal Secretary To
The Government, Department Of Education, Government
of Rajasthan, Jaipur.
2. Director, Secondary Education Rajasthan, Bikaner.
3. The Rajasthan Public Service Commission, Rajasthan
Ajmer Through Its Secretary.
----Respondents
For Petitioner(s) : Mr. Ajay Kumar Tanenia For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
04/09/2024
Learned counsel for the petitioner wants to withdraw this
civil writ petition.
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/49
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