Rajasthan High Court
Chandramohan S/O Late Shri Brijvallabh ... vs Manoj S/O Late Shri Himmatrao ... on 20 March, 2024
Author: Mahendar Kumar Goyal
Bench: Mahendar Kumar Goyal
[2024:RJ-JP:13928]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 19706/2023
1. Chandramohan S/o Late Shri Brijvallabh Das, Aged
About 65 Years, Resident Of Kanhaiyalal Ji Ki Kothi,
Station Road, Dholpur. (Since Deceased)
1/1. Saurabh Goyal S/o Late Shri Chandramohan, Aged
About 34 Years, Resident Of Kanhaiya Lal Ji Ki Kothi,
Station Road, Dholpur.
----Petitioners/Plaintiffs
Versus
1. Manoj S/o Late Shri Himmatrao
2. Naveen S/o Late Shri Himmatrao
3. Praveen S/o Late Shri Himmatrao
4. Kusuma D/o Late Shri Himmatrao
All Resident Of Station Road, Dholpur.
5. Smt. Pushpa W/o Late Shri Himmatrao, Resident Of
Station Road, Dholpur.
6. Sadhna D/o Late Shri Himmatrao W/o Radhagovind,
Resident Of 17, Vishvakarma Industrial Area, Golden
House, Jaipur.
7. Rakesh S/o Late Shri Laxminarayan, Resident Of G-5,
Jda Flat, Naya Kheda, Vidhyadhar Nagar, Sector-4
Jaipur.
8. Manish Agarwal S/o Shri Ramkishan, Resident Of 103,
Radhagovind Colony, Dher Ke Balaji, Sikar Road, Jaipur.
9. Hemlata D/o Late Shri Laxminarayan W/o Shri Sudhir
Mittal, Resident Of Kishangarh (Raj.).
10. Sunita D/o Late Shri Laxminarayan W/o Shri Ramesh
Lashkari, Resident Of Baha Marg, Dhabai Ji Ka Khura,
Badi Chopar Jaipur.
11. Anita D/o Late Shri Laxminarayan W/o Shri Girish
Mittal, Resident Of Agarwal Farm, Jaipur.
12. Kamlesh D/o Late Shri Laxminarayan, W/o Shri Mukesh
Bansal, Resident Of Pali.
13. Smt. Ramshri W/o Late Shri Laxminarayan, Resident Of
13, Radhagovind Colony, Dher Ke Balaji, Sikar Road,
Jaipur.
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[2024:RJ-JP:13928] (2 of 3) [CW-19706/2023]
14. Meena Devi D/o Late Shri Brijvallabh Das, Resident Of
17, Vishvakarma Behind Niranjan Gas Godam, Jaipur.
15. Reena D/o Late Shri Brijvallabh Das, W/o Shri Shiv
Kumar Agarwal, Resident Of 429, Khujrana Mandir,
Goyal Vihar, Indore.
16. Smt. Krishna Devi W/o Late Shri Madan Lal, Resident Of
Dholpur, Gwalior.
17. Dr. Hariom S/o Late Shri Madanlal, Resident Of Dholpur,
Gwalior.
18. Hemant D/o Late Shri Madanlal, Resident Of Dhodapur,
Gwalior.
19. Heera D/o Late Shri Madanlal, Resident Of Dhodapur,
Gwalior.
20. Neelam D/o Late Shri Madanlal, Resident Of Dhodapur,
Gwalior.
21. Mala D/o Late Shri Madanlal, Resident Of Dhodapur,
Gwalior.
22. Dhurv S/o Late Shri Kunjbiharilal, Resident Of Near
Station, Bamore.
23. Dr. Vishnu S/o Late Shri Kunjbiharilal, Resident Of Near
Station, Bamore.
24. Krishan Mohan S/o Late Shri Brijvallabh Das, Resident
Of Station Road, Dholpur.
25. Narendra Kumar S/o Late Shri Brijvallabh Das, Resident
Of Jhotwara, Jaipur.
26. Pushpa Devi W/o Shri Mahaveer Prasad, Resident Of
Station Road, Dholpur.
Respondents/Defendants
27. Chandramohan S/o Late Shri Brijvallabh Das, Aged
About 65 Years, Resident Of Kanhaiyalal Ji Ki Kothi,
Station Road, Jaipur (Since Deceased)
27/1. Maya Devi W/o Late Shri Chandramohan, Resident Of
Kanhaiya Lal Ji Ki Kothi, Station Road, Dholpur.
27/2. Gopal Prasad S/o Late Shri Chandramohan, Resident Of
Kanhaiya Lal Ji Ki Kothi, Station Road, Dholpur.
27/3. Ambika Mittal W/o Shri Anurag Mittal, D/o Late Shri
Chandramohan, Resident Of Gulab Bag, Dholpur.
[2024:RJ-JP:13928] (3 of 3) [CW-19706/2023]
27/4. Sneha Garg W/o Shri Santosh Kumar Garg D/o Late
Shri Chandramohan, Resident Of Vadi Tehsil Vadi
District Dholpur.
----Proforma Respondents/Plaintiffs
For Petitioner(s) : Mr. M.F. Baig
For Respondent(s) :
HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL
Judgment / Order
20/03/2024
Learned counsel for the petitioners wants to withdraw this
civil writ petition as he has instructions to avail the appropriate
remedy available under the law for redressal of his grievance(s).
The civil writ petition is dismissed accordingly. Pending
application(s), if any, also stands disposed of.
(MAHENDAR KUMAR GOYAL),J
Manish/115
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