Arvinder Singh Sethi vs Prabhatram Gurjar And Ors ...
2024 Latest Caselaw 1756 Raj/2

Rajasthan High Court

Arvinder Singh Sethi vs Prabhatram Gurjar And Ors ... on 13 March, 2024

Author: Uma Shanker Vyas

Bench: Uma Shanker Vyas

                                   [2024:RJ-JP:12644]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                       S.B. Civil Miscellaneous Appeal No. 4352/2017

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                                   For Appellant(s)         : None
                                   For                      :
                                   Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order 13/03/2024

No one was present on behalf of the appellant

even in second round.

In view of above, the civil misc. appeal is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /67

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