Rajasthan High Court
Meena Kumari D/O Shri Kanhaiya Lal W/O ... vs State Of Rajasthan (2024:Rj-Jp:11019) on 4 March, 2024
Author: Ganesh Ram Meena
Bench: Ganesh Ram Meena
[2024:RJ-JP:11019]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 1438/2024
1. Meena Kumari D/o Shri Kanhaiya Lal W/o Shri Nitin
Keshwani, Aged About 41 Years, Resident Of 28-B,
Abhiyanta Nagar, Chouragiyawas Road, Vaishali Nagar,
Ajmer
2. Gajendra Kumar Parihar S/o Late Shri Rameshwar Lal
Parihar, Aged About 50 Years, Resident Of Parihar Colony,
Post Kuchera, Dist. Nagaur Rajasthan
3. Smt. Neelu Kumari D/o Shri Dhan Singh W/o Shri
Narendra Kumar, Aged About 48 Years, Resident Of H.n.
349, Mahaveer Nagar 1St Kota Rajasthan
4. Smt. Manbhar Bai Suman D/o Shri Shyam Lal Suman W/o
Shri Santosh Kumar, Aged About 41 Years, Resident Of
Plot No. 9, Tegore Nagar, Holy Family Hospital Ke Pass,
Borkhera, Kota
5. Rukmani Sushwaha D/o Shri Janak Singh Kushwaha W/o
Shri Harendra Singh, Resident Of 373/37, Sangam Vihar
Colony, Jonsaganj, Ajmer
6. Shakuntla Parihar D/o Shri Shriram Godeshwar W/o Shri
Satyanarayan Parihar, Aged About 50 Years, Resident Of
Rajendrapura, Hatibhata, House No. 272/12, Ghai No. 1
Ajmer
7. Asha Kumari Suwalka D/o Shri Ladu Lal Kalal W/o Shri
Chetan Prakash Mewara, Aged About 42 Years, Resident
Of H.no 20A, Krishna Vihar, Kundan Nagar, Ajmer
Rajasthan
8. Sanwar Lal S/o Late Shri Gudada Mal, Aged About 48
Years, Resident Of Beawar Road H.m.t Factory Ke Piche,
Janwar Ki Nadi, Ajmer
9. Kanta Hindoniya D/o Shri Kanhaiya Lal Hindoniya W/o
Shri Surrender Kumar Mandrawaliya, Resident Of
Amarawati Nagar, Plot No. 41, Janwahar Ki Nadi, Ajmer
10. Manna Kumari Meena D/o Shri Ram Chandra Meena W/o
Shri Chhaju Lal Meena, Aged About 43 Years, Resident Of
V/p Jhar, Chani Bhakto Ki Tehsil Bassi, Dist. Jaipur
11. Smt. Tripta Jha D/o Late Shri Har Prasad Jha W/o Shri
Vinay Kumar Sharma, Aged About 52 Years, Resident Of
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[2024:RJ-JP:11019] (2 of 3) [CW-1438/2024]
457/27, Near Railway School, Jones Gunj Ajmer
12. Jasmina Rose Singh D/o Shri Javint Singh W/o Shri Atul
Norbert, Aged About 49 Years, Resident Of 315/1,
Christian Ganj Ajmer
13. Usha Sharma D/o Shri Satyanarayan W/o Rajendra
Sharma, Aged About 54 Years, Resident Of Ic-112, Lalita
Colony, Shastri Nagar, Jaipur
14. Smt. Parameshvari Devi D/o Shri Kana Ram W/o Shri
Suraj Bhan Singh, Aged About 47 Years, Resident Of Plot
No. 25, Suresh Nagar, Durgapura, Jaipur Dist. Jaipur
15. Babita Kumari D/o Shri Matu Ram W/o Shri Pawan Kumar,
Aged About 43 Years, Resident Of Village Hameerwas
Chhota, Post Ofice Hameerawas, Tehsil Rajgarh, Churu
16. Sunita Tanwar D/o Shri Ram Lal Tanwar, Aged About 52
Years, Resident Of Shakti Nagar Gali No. 3, Ram Ka
Talabnaka, Madar Ajmer
17. Anita Mishra D/o Late Shri Ranji Kant Mishra W/o Shri
Anupam Sharma, Aged About 49 Years, Resident Of
71/b/26, Street No. 30, New Colony Ramganj, Ajmer
Rajasthan
----Petitioners
Versus
1. State Of Rajasthan, Through The Principal Secretary,
Medical And Health Department Government Secretariat,
Jaipur
2. The Director, Medical And Health Services, Swasthya
Bhawan, Tilak Marg, C-Scheme, Jaipur
----Respondents
For Petitioner(s) : Mr. Tanveer Ahamad
For Respondent(s) :
HON'BLE MR. JUSTICE GANESH RAM MEENA
Judgment / Order
04/03/2024
[2024:RJ-JP:11019] (3 of 3) [CW-1438/2024]
Counsel for the petitioners submits that the petitioners want
to challenge the provisions of the Rajasthan Medical and Health
Subordinate Service Rules 1965, regarding seniority and for that
purpose they have to approach the Division Bench.
In view of the prayer made by counsel for the petitioners,
the present writ petition is dismissed as withdrawn with liberty to
the petitioners as mentioned above.
Office is directed to return the original Vakalatnama filed,
after keeping a photocopy of the same on record.
Since the main petition has been dismissed as withdrawn,
the stay application and all pending application/s, if any, also
stand dismissed.
(GANESH RAM MEENA),J
ARTI SHARMA /48
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