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Jagdish Son Of Late Shri Nathuram vs Ramnarayan (2024:Rj-Jp:4864)
2024 Latest Caselaw 675 Raj/2

Citation : 2024 Latest Caselaw 675 Raj/2
Judgement Date : 30 January, 2024

Rajasthan High Court

Jagdish Son Of Late Shri Nathuram vs Ramnarayan (2024:Rj-Jp:4864) on 30 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

[2024:RJ-JP:4864]

        HIGH COURT OF JUDICATURE FOR RAJASTHAN
                    BENCH AT JAIPUR

                    S.B. Civil Writ Petition No. 5655/2019

Jagdish Son of Late Shri Nathuram, Aged About 60 Years,
Resident Of Badharna Tehsil Aamer, Distt. Jaipur
                                                                       ----Petitioner
                                       Versus
1.       Ramnarayan,
2.       Kanhiya Lal,
3.       Mohan Lal,
4.       Shravan Kumar,
         all are sons of Late Shyola Alias Shyonarayan, Resident Of
         Badharna, Tehsil Aamer Distt. Jaipur.
5.       Smt. Mangli Widow Shyonarayan, Resident Of Badharna
         Tehsil Aamer Distt. Jaipur.
6.       Shri Ram Son of Shyola Alias Shyomaryen Brahamin,
         Resident Of Badharna Tehsil Aamer, Distt. Jaipur
                                                                    -----Respondents

7. Nanu Son Of Late Shri Nathuram, Resident Of Badharna Tehsil Aamer, Distt. Jaipur.

8. Pappu Son Of Late Shri Nathuram, Resident Of Badharna Tehsil Aamer, Distt. Jaipur.

9. Kailash Son Of Late Shri Nathuram, Resident Of Badharna Tehsil Aamer, Distt. Jaipur.

10. Ramji Lal S/o Late Nathuram, Minor Through Natural Guardian Mother Smt. Ladhi Widow Nathuram, Resident Of Badharna Tehsil Aamer Distt. Jaipur.

11. Mst. Parvati Daughter Of Late Nathuram, Minor Through Natural Guardian Mother Smt. Ladhi Widow Nathuram Resident Of Badharna Tehsil Aamer Distt. Jaipur.

12. Mst. Ladhi Widow Nathuram, Resident Of Badharna Tehsil Aamer Distt. Jaipur.

13. Mst. Mota Daughter Late Nathuram Wife Of Manakchand, Resident Of Khatipura Tehsil Aamer, Distt. Jaipur.

14. Omprakash Son of Ladhu, Resident Of Badharna Tehsil Aamer Distt. Jaipur.

15. Smt. Prabhati Daughter Of Late Shyola Alias Shyonarayan, Wife Of Gopal, Resident Of Shivar Tehsil

[2024:RJ-JP:4864] (2 of 2) [CW-5655/2019]

And Distt. Jaipur

16. Smt. Nanchee Daughter Of Late Shyola Alias Shyonarayan, Wife Of Prabhu Resident Of Shivar Tehsil And Distt. Jaipur.

17. Smt. Kamli Daughter Of Shyola Wife Of Ramu, Resident Of Handalpura, Jaipur

18. Smt. Shani Daughter Of Shyola Wife Of Ramswroop, Resident Of Handalpura, Jaipur

19. Smt. Meera Daughter Of Late Shyola Wife Of Dinesh, Resident Of Luniyavas, Tehsil Saganer Distt. Jaipur.

20. State Government Through Tehsildar, Aamer Distt. Jaipur.

                                                                                         ----Proforma Respondents


                                   For Petitioner(s)            :     Mr. Abhishek Pareek
                                   For Respondent(s)            :



HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

30/01/2024

Learned counsel for the petitioner submits that this civil writ

petition is rendered infructuous.

The civil writ petition is dismissed accordingly. Pending

applications also stand disposed of.

(MAHENDAR KUMAR GOYAL),J

Manish/89

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