Bablu Sharma S/O Shri Vinod Sharma vs State Of Rajasthan (2024:Rj-Jp:3718)
2024 Latest Caselaw 430 Raj/2

Rajasthan High Court

Bablu Sharma S/O Shri Vinod Sharma vs State Of Rajasthan (2024:Rj-Jp:3718) on 22 January, 2024

Author: Mahendar Kumar Goyal

Bench: Mahendar Kumar Goyal

                                   [2024:RJ-JP:3718]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 5560/2021

                                    1.      Bablu Sharma S/o Shri Vinod Sharma, Resident Of Village
                                            Brahmanokedhani, Pilani, District Jhunjhunu, Rajasthan.
                                    2.      Govind Sharma S/o Shri Vinod Sharma, Resident Of
                                            Village    Brahmanokedhani,            Pilani,      District   Jhunjhunu,
                                            Rajasthan.
                                    3.      Madhu Sharma W/o Shri Vinod Sharma, Resident Of
                                            Brahmano Ki Dhani, Pilani, District Jhunjhunu, Rajasthan.
                                                                                                       ----Petitioners
                                                                        Versus
                                    1.      State Of Rajasthan, Through Public Prosecutor

Respondent

2. Ramovatar S/o Prabhuram, Resident Of Brahmanokedhani, Pilani, District Jhunjhunu, Rajasthan.

----Complainant-Respondent

For Petitioner(s) : Mr. Rajpal Dhankhar For Respondent(s) : Mr. Atul Sharma, P.P.

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Judgment / Order

22/01/2024

In view of submission of the charge-sheet, learned counsel

for the petitioners submits that this criminal miscellaneous petition

is rendered infructuous.

The criminal miscellaneous petition is dismissed accordingly.

(MAHENDAR KUMAR GOYAL),J

Manish/196

Powered by TCPDF (www.tcpdf.org)