Surajbhan Singh vs State Of Rajasthan ...
2023 Latest Caselaw 7386 Raj

[2023:RJ-JD:30446]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13083/2018

Surajbhan Singh S/o Madan Singh, Aged About 19 Years, R/o House No. 25 Nehru Colony, Back Side Of Baba Ramdev Mandir, Ratanada, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Personnel, Government Of Rajasthan, Jaipur.

2. The Director General, Rajasthan Police, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Ms. Dolly Vaishnav For Respondent(s) : Mr. Manish Vyas, AAG with Mr. Kailash Choudhary

JUSTICE DINESH MEHTA

Order

19/09/2023

1. Mr. Vyas, learned counsel for the respondents at the outset

submitted that the issue involved in the present writ petition is

covered by the judgment dated 19.02.2021, passed by the

Division Bench of this Court in the case of the State of

Rajasthan & Ors. Vs. Altaf Hussain & Ors.; D.B. Spl. Appl.

Writ No.1349/2019.

2. Learned counsel for the petitioner is not in a position to

dispute the aforesaid position of facts and law.

3. In view of the aforesaid, the present writ petition is

dismissed.

4. Stay application stands disposed of.

(DINESH MEHTA),J 50-AbhishekS/-

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