Paras Developers vs Sanskriti Vikas Samiti ...
2023 Latest Caselaw 7297 Raj

[2023:RJ-JD:29871]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Revision Petition No. 53/2023

Paras Developers, Opposite Sanskriti Apartment, Dev Darshan, Before Kaylana Circle, Sursagar, Jodhpur.

----Petitioner Versus

1. Sanskriti Vikas Samiti, Registered Address- Khasra No. 667, Plot No. 13-14, Village Geva, Before Kaylana Circle, Sursagar, Jodhpur.

2. Praveen Mehta S/o Shri Umaidmal Mehta, Aged About 45 Years, By Caste Jain, Resident Of 206, Sanskriti Appartment, Village Geva, Before Kaylana Circle, Sursagar, Jodhpur.

3. Jaishankar Verma S/o Shri Ramraj Verma, Aged About 47 Years, By Caste Verma, Resident Of 402, Sanskriti Appartment, Village Geva, Before Kaylana Circle, Sursagar, Jodhpur.

4. Madanlal Jain S/o Late Shri Kesrimal Ji, Aged About 71 Years, By Caste Jain, Resident Of 206, Sanskriti Appartment, Village Geva, Before Kaylana Circle, Sursagar, Jodhpur.

5. Smt. Shalu Patwa W/o Shri Rajeev Patwa, Resident Of Gali No. 2, Near Daau Ki Dhani, Jodhpur.

6. Rajendra Soni S/o Shri Sitaram Soni, By Caste Soni, Resident Of Sunaro Ka Baas, Jodhpur.

7. Nagar Nigam Jodhpur, (South) Through Commissioner.

----Respondents

For Petitioner(s) : Mr. Amit Tatia

HON'BLE MS. JUSTICE REKHA BORANA

Judgment

15/09/2023

1. Learned counsel for the petitioner seeks permission to

withdraw the present revision petition.

[2023:RJ-JD:29871] (2 of 2) [CR-53/2023]

2. In view of the submission made, the permission as prayed

for is granted.

3. Accordingly, the present revision petition is dismissed as

withdrawn.

4. Stay petition and all pending applications, if any, also stand

dismissed.

(REKHA BORANA),J

18-KashishS/-

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