Satyanarayan Jat @ Virat Jat vs State Of Rajasthan ...
2023 Latest Caselaw 7259 Raj

[2023:RJ-JD:29671]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Appeal (Sb) No. 514/2022

Satyanarayan Jat @ Virat Jat S/o Ratan Lal, Aged About 20 Years, R/o Rolaheda, Police Station Chanderiya, District Chittorgarh. (At Present Lodged In District Jail, Chittorgarh)

----Appellant Versus

1. State Of Rajasthan, Through Pp

2. Karan Singh S/o Govind Singh Bhati, R/o Barada, Police Station Sadar, District Chittorgarh.

----Respondents

For Appellant(s) : Mr. Deepak Menaria Mr. Naresh Khatri For Respondent(s) : Mohd. Javed Gauri, P.P.

HON'BLE MR. JUSTICE KULDEEP MATHUR

Judgment

14/09/2023

Learned counsel for the appellant does not want to press the

present criminal appeal at this stage.

Accordingly, the present criminal appeal under Section 14-

A(2) of SC/ST Act is dismissed as not pressed with liberty as

prayed for.

(KULDEEP MATHUR),J 243-Ravi Khandelwal

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