Sampat Raj vs State Of Rajasthan ...
2023 Latest Caselaw 7098 Raj

[2023:RJ-JD:29132]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 908/2023

1. Sampat Raj S/o Shanker Lal, Aged About 60 Years, B/c Jain, C/o Arihant Traders Opp. Sbi, Jaisalmer Road, Shiv Teh. Shiv Dist. Barmer.

2. Gautam Chand S/o Shanker Lal, Aged About 42 Years, B/ c Jain, R/o Band Teh. And Post Gudamalani Dist. Barmer (Raj.).

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Pukhraj Khatri S/o Aasu Lal, Jalikheda P.s. Nagar, Teh.

Guda Dist. Barmer.

----Respondents

For Petitioner(s) : Mr. Girdhar Singh Bhati For Respondent(s) : Mr. Mahipal Vishnoi, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

12/09/2023

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[2023:RJ-JD:29132] (2 of 2) [CRLMP-908/2023]

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(YOGENDRA KUMAR PUROHIT),J 517-mayank/-

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