Bhanwarlal vs State (2023:Rj-Jd:29075)
2023 Latest Caselaw 7091 Raj

[2023:RJ-JD:29075]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4374/2018

1. Bhanwarlal S/o Gopu Ram, Aged About 62 Years, Near Bhadwasia School, Ward No.59, Ganga Vihar, Jodhpur

2. Surendra Kumar S/o Om Prakash Ji Khorwal, Aged About 25 Years, Berawala Bass, Bhadwasia, Jodhpur

3. Om Prakash S/o Gopu Ram Khorwal, Aged About 53 Years, Beerawala Bass, Bhadwasia Jodhpur

4. Urmila Spouse/o Om Prakash Khorwal, Aged About 47 Years, Berawala Bass, Bhadwasia, Jodhpur

----Petitioners Versus

1. State, Through PP

2. Rekha Spouse/o Kamal Khorwal, D/o Prabhu Ram Jatolaya, R/o Bhadwasiya Now Village Soyla, Teh Bawari, Dist Jodhpur Metro.

----Respondents

For Petitioner(s) : Mr. KK Bhati For Respondent(s) : Mr. AR Choudhary, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

12/09/2023

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(YOGENDRA KUMAR PUROHIT),J 578-S N LOHRA/-

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