Manju Devi Nagar (Suhalka) vs State Of Rajasthan ...
2023 Latest Caselaw 7090 Raj

[2023:RJ-JD:29078]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 3174/2021

Manju Devi Nagar (Suhalka) W/o Omprakash Nagar (Suhlaka), Aged About 56 Years, R/o House No. 244 Hiranmagri Sector No. 8 Opposite Lakdi Ki Taal Udaipur (Raj.) 313001 Presently Living 13 Awari Mata, Karwakudi, Near Balicha Bai Udaipur.

----Petitioner Versus

1. State Of Rajasthan, Through PP

2. Smt. Monika Suhalka D/o Shri Prabhulal Suhalka, W/o Shri Prashant Suhalka, R/o House No. 60, Gayariyawas, Opposite Yusuf Pathan Godhe Wale Tekri, Udaipur 313001

----Respondents

For Petitioner(s) : Mr. Mahesh Joshi For Respondent(s) : Mr. Saleem Khan Mehar,PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

12/09/2023

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(YOGENDRA KUMAR PUROHIT),J 641-S N LOHRA/-

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