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Miss Priya Veena vs N.Ins.Co.Ltd. And Ors
2023 Latest Caselaw 6989 Raj

Citation : 2023 Latest Caselaw 6989 Raj
Judgement Date : 9 September, 2023

Rajasthan High Court - Jodhpur
Miss Priya Veena vs N.Ins.Co.Ltd. And Ors on 9 September, 2023
Bench: Lok Adalat

NATIONAL EOK ADALAT (BENCH NO. 3) RAJASTHAN HIGH COURT, JODHPUR S.B. Civil Misc. Appeal No.274212011 Miss Priya Veena Vs. National Ins. Co. Ltd. & Ors. Present-

IiIon'ble Ms. Justice Relcha Borana, Chairinan

Dr. Harish Purohit, Member Appearance-

                                   Appellant(s)               Ms. Pragya Singh for Mr. N.A. Rajpurohit
                                   Respondent(s)              Mr. T.R.S. Sodha
                                                              Mr. A.K. Parmar, Regional Manager, NIC

Mr. Avinash Gehlot, Administrative Officer, NIC

AWARD OF LOK ADALAT Date: 09.09.2023

The matter is placed before the Lok Adalat today. The Additional District Judge (Fast Track) No.3, Udaipur Camp Salumber by its judgment and award dated 02.09.2006 in MAC Case No. 9212005 awarded a sum of Rs.27,500/- alongwith interest @ 6% per annum.

With the consent of the parties, the impugned award dated 02.09.2006 is further enhanced by Rs.40,000/- in favour of the claima~lt(s)/appellant(s)as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the 'Tribunal within a period of two months fi-om today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amount of compensation be disbursed in terms of the award in the saving bank account of the cls;imant(s). The award impugned dated 02.09.2006 passed by Additional District Judge (Fast Track) No.3, Udaipur Camp Salumber in Claim Case No.92/2005 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record, if any, forthwith.



                                   Signature on behalf of Appellant(s)                Signature on behalf of Respondent(s)


                                               Meinber                                                     Chairman
                                          National Lok Adalat                                         National Lok Adalat
                                               Jodhpur                                                     Jodhpur









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