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Savita vs Daya Ram And Ors
2023 Latest Caselaw 6980 Raj

Citation : 2023 Latest Caselaw 6980 Raj
Judgement Date : 9 September, 2023

Rajasthan High Court - Jodhpur
Savita vs Daya Ram And Ors on 9 September, 2023
Bench: Lok Adalat

NATIONAL LOK ADALAT (BENCH NO. 1) RAJASTHAN HIGH COURT, JODHPUR CMA No. 154612014

Savita V/s Daya Ram CSr Ors.

Present-

Iion'ble Mr. Justice Aiun Bhansali, Chairinan Shri Deepak Menaria, Meinber Appearance-

Appellant(s) : Mr. N.A. Rajpurohit, Advocate .Ms. Pragya Singh, Advocate Respondent(s) : Mr. Sanjeev Johari, Sr. Advocate assisted by Mr. Lalit Parihar, Advocate - for New India Assurance Co. Mr. A.K. Dadhiclz, Advocate - for UIICL.

Mr. Mudit Gupta & Mr. Heinant Goyal, A.M., Mr. Mohan La1 Chawla, Manager, Ms. Alka Sharina, Regional Manager (U.I.I.C.L.)

---------

AWARD OF LOK ADALA'T

Date: 09.09.2023 The matter is placed before the Lolc Adalat today. The MACT, Pali by its judgment and award dated 21.05.2014 in MAC Case No. 13712013 awarded a sum of Ks.3,80,000/- alongwith interest @ 7.5% per annum.

With the consent ofthe parties, the iinpugned award dated 21.05.2014 is further enhanced by Rs. 85,0001- in favour of the claiinailt(s)/appellant(s) as a full and final settleinent of the case. The ainount so agreed shall be deposited by the respondent ~\>suranceColnpany with the Tribunal within a period of two inonths froin today failing which, the saine shall carry interest @ 7.5% per annuln fi-om the date of this order till actual realization. The enhanced ainount of coinpensation be disbursed in terins of the award in the saving bank account of the claiinant(s). The award iinpugned dated 2 1.05.2014 passed by MACT, Pali in Claiin Case No. 13712013 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.



                                   Signature on behalf of Appellant(s)                   Signature on behalf of Respondent(s)


                                              Meln ber                                                    Chairman
                                         National Lolc Adalat                                        National Lolc Adalat
                                              Jodhpur                                                     Jodhpur







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