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Mukesh Kumar vs Reliance General Ins. Co. Ltd. And ...
2023 Latest Caselaw 6976 Raj

Citation : 2023 Latest Caselaw 6976 Raj
Judgement Date : 9 September, 2023

Rajasthan High Court - Jodhpur
Mukesh Kumar vs Reliance General Ins. Co. Ltd. And ... on 9 September, 2023
Bench: Lok Adalat

NATIONAL %,OKADALAT (BENCH NO. 3) RAJASTHAN HIGH COUIZT, JODHPUR S.B. Civil Misc. Appeal No.34,5/2018 Mukesh Kumar Vs. Reliance General Ins. Co. Ltd. & Ors. Present-

Hon'ble Ms. Justice Relcha Borana, Chairman

Dr. Harish Purohit, Member Appearance-

                                   Appellant(s)                 Mr. Manish Pitaliya
                                   Respondent(s)                Mr. Vishal Singhal

                                                                 AWARD OF LOK ADALAT
                                                                                                               Date: 09.09.2023

The matter is placed before the Lok Adalat today. The MACT, Chittorgarh by its judgment and award dated 26.1 0.201 7 in MAC Case No.35912009 awarded a sum of Rs.5,54,500/- alongwith interest @ 7.5% per annuin.

With the consent of the parties, the impugned award dated 26.1 0.20 17 is further as a full and final enhanced by Rs.4,00,000/- in favour of the claii~~ant(s)lappellant(s) settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today lkiling which, the same shall carry interest @ 7.5% per annuln from the date of this order till actual realization. The enhanced amount of compensation be disbursed in tei-ins of the award in the saving bank account of the claimant(s). The award impugned dated 26.10.2017 passed by MACT, Chittorgarh in Claiin Case No.35912009 is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record, if any, forthwith.



                                   Signature on behalf of Appellant(s)                 Signature on behalf of Respondent(s)


                                               Member                                                       Chaiiman
                                          National Lolc Adalat                                         National Lok Adalat
                                               Jodhpur                                                      Jodhpur









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