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Panna Lal vs United India Insurance Company ...
2023 Latest Caselaw 6970 Raj

Citation : 2023 Latest Caselaw 6970 Raj
Judgement Date : 9 September, 2023

Rajasthan High Court - Jodhpur
Panna Lal vs United India Insurance Company ... on 9 September, 2023
Bench: Lok Adalat

NATIONAL LOK ADALAT (BENCH NO. 1) RAJASTHAN HIGH COURT, JODHPUR Civil Misc. Appeal No. 24712022 Panna La1 Vls UIICL & Ors.

Present-

Hon'ble Mr. Justice Arun Bhansali, Chairman Shri Deepak Menaria, Member Appearance-

Appellant(s) Mr. Manish Kumar Pitaliya, Advocate Respondent(s) Mr. L.D. Khatri, Advocate

Mr. Mudit Gupta & Mr. Hemant Goyal, A.M., Mr. Mohan La1 Chawla, Manager, Ms. Alka Sharma, Regional Manager (U.I.I.C.L.)

AWARD OF LOK ADALAT Date: 09.09.2023 The matter is placed before the Lok Adalat today. The MACT Cum Additional District & Session Judge No. 1, Chittorgarh, Camp- Kapasan by its judgment and award dated 19.02.2021 in MAC Case No.33012012 (16512018) awarded a sum of Rs.79,500/- alongwith interest @ 6% per annum.

With the consent of the parties, the impugned award dated 19.02.2021 is further enhanced by Rs.1,30,0001- in favour of the claimmt(s)/appellant(s) as a full and final settlement of the case. The amount so agreed shall be deposited by the respondent Insurance Company with the Tribunal within a period of two months from today failing which, the same shall carry interest @ 7.5% per annum from the date of this order till actual realization. The enhanced amo~lntof compensation be disbursed in terms of the award in the saving bank account of the clairnant(s). The award impugned dated 19.02.2021 passed by MACT Cum Additional District & Session Judge No. 1, Chittorgarh, Camp- Kapasan in Claim Case No.33012012 (16512018) is modified accordingly.

In view of the above, the appeal is disposed of. The Registry is directed to send back the record forthwith.



                                   Signature on behalf of Appellant(s)               Signature on behalf of Respondent(s)


                                              Member                                                      Chairman
                                         National Lok Adalat                                         National Lok Adalat
                                              Jodhpur                                                     Jodhpur





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