Mohan Kanwar vs State Of Rajasthan ...
2023 Latest Caselaw 6968 Raj

[2023:RJ-JD:28405]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 1152/2023

Mohan Kanwar W/o Bhojraj Singh, Aged About 85 Years, Khaanpur, Teh. Parbatsar, Dist. Nagaur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Ajeet Singh S/o Sultan Singh, Khaanpur, Teh.

Parbatsar, Dist. Nagaur, Raj.

3. Jaipal Singh S/o Balveer Singh, Khaanpur, Teh.

Parbatsar, Dist. Nagaur, Raj.

4. Ram Singh S/o Karan Singh, Khaanpur, Teh.

Parbatsar, Dist. Nagaur, Raj.

5. Surendra Singh S/o Shri Dhan Singh, R/o Khaanpur , Tehsil, Parbatsar, Dist. Nagaur, Raj.

6. Mahaveer Singh S/o Takhat Singh, R/o Khaanpur , Tehsil, Parbatsar, Dist. Nagaur, Raj.

7. Shripal Singh S/o Balveer Singh, R/o Khaanpur , Tehsil, Parbatsar, Dist. Nagaur, Raj.

----Respondents

For Petitioner(s) : Mr. Devendra Mahalana For Respondent(s) : Mr. Mukhtiyar Khan, P.P.

HON'BLE MR. JUSTICE FARJAND ALI

Order

06/09/2023

1. In view of the subsequent development, the trial has

finally been culminated, the instant revision petition is

disposed of.

2. Stay petition also stands disposed of.

[2023:RJ-JD:28405] (2 of 2) [CRLR-1152/2023]

3. The petitioner would be at liberty to raise the questions

which are raised herein this petition, alongwith the challenge

to final judgment passed by the Magistrate.

(FARJAND ALI),J

268-Taruna/-

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