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Kheta Ram vs State Of Rajasthan ...
2023 Latest Caselaw 6964 Raj

Citation : 2023 Latest Caselaw 6964 Raj
Judgement Date : 6 September, 2023

Rajasthan High Court - Jodhpur
Kheta Ram vs State Of Rajasthan ... on 6 September, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:28352]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 13041/2022

Kheta Ram S/o Nena Ram, Aged About 26 Years, R/o Jajiwal Gehlota, Police Station Banar, Jodhpur (Rajasthan)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Pradeep Singh Chouhan For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/09/2023 01- izkFkhZ&vfHk;qDr dh vksj ls vfxze tekur dk ;g vkosnu vUrxZr /kkjk 438 n.M izfØ;k lafgrk iqfyl Fkkuk cukM+ ftyk tks/kiqj esa ntZ izFke lwpuk fjiksVZ la[;k 297@2022] vijk/k vUrxZr /kkjk 143] 447] 323] 354 Hkkjrh; n.M lafgrk ds ekeys esa izLrqr gqvk gSA 02- ;ksX; vf/koDrk izkFkhZ&vfHk;qDr bl tekur izkFkZuk i= dks fon~MªkW djuk pkgrs gSaA 03- rnuqlkj] izkFkhZ&vfHk;qDr dh vksj ls izLrqr ;g vfxze tekur izkFkZuk i= ;ksX; vf/koDrk izkFkhZ&vfHk;qDr }kjk fon~MªkW djus ds vk/kkj ij [kkfjt fd;k tkrk gSA

(YOGENDRA KUMAR PUROHIT),J 204-S N LOHRA/-

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