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Surendra vs State Of Rajasthan ...
2023 Latest Caselaw 6947 Raj

Citation : 2023 Latest Caselaw 6947 Raj
Judgement Date : 6 September, 2023

Rajasthan High Court - Jodhpur
Surendra vs State Of Rajasthan ... on 6 September, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:28588]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Miscellaneous Bail Application No. 11239/2023

Surendra S/o Ugma Ram, Aged About 19 Years, R/o Kuchera Road, Mundwa P.s. Dist. Nagaur. (Confined In Dist. Jail, Nagaur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent Connected With S.B. Criminal Miscellaneous Bail Application No. 11241/2023 Nikhil S/o Shri Vijay Kumar, Aged About 19 Years, R/o Kuchera Road, P.s. Mundwa Dist. Nagaur. (At Present Lodged In Dist. Jail, Nagaur)

----Petitioner Versus State Of Rajasthan, Through Pp

----Respondent

For Petitioner(s) : Mr. Kansingh Oad Mr. Tarun Dhaka For Respondent(s) : Mr. Mohd. Javed Gauri, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/09/2023

01- izkFkhZx.k&vfHk;qDrx.k dh vksj ls ;g vkosnu i= vUrxZr /kkjk 439 n.M izfØ;k lafgrk] iqfyl Fkkuk eq.Mok] ukxkSj esa ntZ izFke lwpuk fjiksVZ la[;k 59@2023] vijk/k vUrxZr /kkjk 143] 341] 323] 447] 307] 120ch Hkkjrh; n.M lafgrk ds ekeys esa tekur ds vyx&vyx izkFkZuk&i= izLrqr dj tekur ij fjgk fd, tkus ds fuosnu ds lkFk izLrqr fd;k x;k gSA mDr nksuksa izkFkZuk&i= ,d gh izFke lwpuk fjiksVZ ls lacaf/kr gksus ls mDr nksuksa izkFkZuk&i=ksa dk ,d lkFk fuLrkj.k fd;k tk jgk gSA

02- cgl tekur vkosnu i= lquh xbZA

[2023:RJ-JD:28588] (2 of 2) [CRLMB-11239/2023]

03- izkFkhZx.k&vfHk;qDrx.k ds ;ksX; vf/koDrk dh vksj ls ;g rdZ izLrqr fd;k x;k fd bl ekeys esa lgvfHk;qDr jkds'k tks fd uketn vfHk;qDr gS] dh tekur bl U;k;ky; dh led{k ihB }kjk yh tk pqdh gSA izkFkhZx.k&vfHk;qDrx.k dkQh le; ls U;kf;d vfHkj{kk esa py jgs gSaA izdj.k ds fopkj.k esa le; yxus dh laHkkouk gSA vr% izkFkhZx.k&vfHk;qDrx.k dks tekur ij fjgk fd, tkus dk fuosnu fd;kA 04- fo}ku ;ksX; yksd vfHk;kstd us mDr tekur vkosnu i= dk l[r fojks/k djrs gq, izkFkhZx.k&vfHk;qDrx.k ds tekur vkosnu i= dks [kkfjt fd, tkus dk fuosnu fd;kA 05- eSaus mi;qZDr rdkZsa ij euu fd;k rFkk i=koyh dk lko/kkuhiwoZd voyksdu fd;kA bl ekeys esa lgvfHk;qDr jkds'k dh tekur bl U;k;ky; dh led{k ihB }kjk izdj.k S.B. Criminal Miscellaneous Bail Application No. 11131/2023 fnukad 05-09-2023 dks yh tkdj tekur dk ykHk fn;k tk pqdk gSA izkFkhZx.k&vfHk;qDrx.k dk ekeyk lgvfHk;qDr ls fHkUu ugha gSA ,slh voLFkk esa izdj.k ds xq.kkoxq.k ij fVIi.kh fd, cxSj bl ekeys ds rF;ksa ifjfLFkfr;ksa dks en~nsutj j[krs gq, izkFkhZ&vfHk;qDr dks tekur dk ykHk fn;k tkuk U;k;ksfpr izrhr gksrk gSA 06- ifj.kker% izkFkhZx.k&vfHk;qDrx.k dk tekur vkosnu i= Lohdkj fd;k tkdj vkns'k fn;k tkrk gS fd izkFkhZx.k&vfHk;qDrx.k lqjsUnz iq= Jh mxekjke o fuf[ky iq= fot; dqekj tkaxhM+ iqfyl Fkkuk eq.Mok] ukxkSj esa ntZ izFke lwpuk fjiksVZ la[;k 59@2023 ds ekeys esa fopkj.k U;k;ky; esa viuh fu;fer mifLFkfr ds laca/k esa izR;sd izkFkhZx.k&vfHk;qDrx.k ,d yk[k :i;s dk eqpydk ,oa ;ksX; v/khuLFk U;k;ky; ds larks'kizn ipkl&ipkl gtkj :i;s dh nks tekur izLrqr dj rLnhd djk ns rks mls bl izdj.k esa tekur ij rqjar fjgk dj fn;k tkosA

(YOGENDRA KUMAR PUROHIT),J 599-600-mayank/-

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