Dharmendra Dave vs State Of Rajasthan ...
2023 Latest Caselaw 6944 Raj

[2023:RJ-JD:28315]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 2992/2022

Dharmendra Dave S/o Kanna Ram Ji, Aged About 36 Years, R/o 615, Rajendra Nagar, Pali (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Government Advocate, Rajasthan High Court, Jodhpur.

2. Prem Singh S/o Tejmal Singh, R/o 353, Society Nagar, Pali (Raj.)

3. Managing Director, Saras Dairy, Sardar Patel Nagar, Pali (Raj.)

4. Chief Executive Engineer, Public Health And Engineering Department, Jodhpur.

5. Station House Officer, Industrial Area, Pali.

----Respondents

For Petitioner(s) : Mr. Vijay Purohit For Respondent(s) : Mr. Gourav Singh, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/09/2023

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(YOGENDRA KUMAR PUROHIT),J 627-S N LOHRA/-

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