Immilal vs State Of Rajasthan ...
2023 Latest Caselaw 6942 Raj

[2023:RJ-JD:28465]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 5599/2022

1. Immilal S/o Ramkaran, Aged About 60 Years, 165, R.d.

Bhojewala Teh. Suratgarh At Present Khodala, Teh. Loonkaransar Dist. Bikaner.

2. Hariram S/o Immilal, Aged About 40 Years, 165, R.d.

Bhojewala Teh. Suratgarh At Present Khodala, Teh. Loonkaransar Dist. Bikaner.

3. Prithviraj S/o Nanu Ram, Aged About 50 Years, 165, R.d.

Bhojewala Teh. Suratgarh At Present Khodala, Teh. Loonkaransar Dist. Bikaner.

----Petitioners Versus

1. State Of Rajasthan, Through Pp

2. Omprakash S/o Hemaram, Khodala, Kalu Dist. Bikaner.

----Respondents

For Petitioner(s) : Ms. Anjali Kaushik For Respondent(s) : Mr. Gaurav Singh, PP Mr. KR Saharan

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/09/2023

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(YOGENDRA KUMAR PUROHIT),J 511-mayank/-

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