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Jyoti Soni vs State Of Rajasthan ...
2023 Latest Caselaw 6940 Raj

Citation : 2023 Latest Caselaw 6940 Raj
Judgement Date : 6 September, 2023

Rajasthan High Court - Jodhpur
Jyoti Soni vs State Of Rajasthan ... on 6 September, 2023
Bench: Yogendra Kumar Purohit

[2023:RJ-JD:28582]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 6973/2022

1. Jyoti Soni D/o Sh. Mahaveer Prasad Soni, Aged About 30 Years, R/o. Near Harolai Hanuman Mandir, Usto Ki Bari, Bikaner.

2. Mahaveer Prasad Soni S/o Sh. Gangaram Soni, Aged About 67 Years, R/o. Near Harolai Hanuman Mandir, Usto Ki Bari, Bikaner.

3. Devki Soni W/o Sh. Mahaveer Prasad Soni, Aged About 65 Years, R/o. Near Harolai Hanuman Mandir, Usto Ki Bari, Bikaner.

----Petitioners Versus

1. State Of Rajasthan, Through PP

2. Dinesh Pandiya S/o Sh. Ramesh Pandiya, R/o. Behind Satellite Hospital, Inside Jassusar Gate, Bikaner.

----Respondents

For Petitioner(s) : Mr. Jatin Sankhala For Respondent(s) : Mr. Gaurav Singh Mr. DS Gharsana

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

06/09/2023

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(YOGENDRA KUMAR PUROHIT),J 520-GauravG/-

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