Praveen vs State (2023:Rj-Jd:28151)
2023 Latest Caselaw 6851 Raj

[2023:RJ-JD:28151]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Revision Petition No. 248/2021

Praveen S/o Shri Suresh Kumar Suhalaka, Aged About 32 Years, Behind Chanderiya Police Station, Kirti Nagar, Near Office Of Deputy Director, Women And Child Welfare, Department, Chanderiya, Dist. Chittorgarh (Raj.).

----Petitioner Versus

1. State, Through P.p.

2. Shri Rajendra Singh S/o Late Ram Singh Bhati, Charpotiya, Tehsil Bhadesar, Dist. Chittorgarh.

----Respondents

For Petitioner(s) : Mr. S.S. Sisodia For Respondent(s) : Mr. Abhishek Puorohit, AGA

HON'BLE MR. JUSTICE FARJAND ALI

Order

05/09/2023

1. Learned counsel for the petitioner wants to withdraw this

revision petition with liberty to move a fresh revision petition after

the accused petitioner surrender before the trial court in

pursuance of the judgment of conviction and judgment of

appellate court.

2. Hence, this criminal revision petition is dismissed as

withdrawn with the liberty as sought for.

3. Stay petition also stands dismissed

(FARJAND ALI),J 174-Taruna/-

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