Himmat Nagda vs State Of Rajasthan
2023 Latest Caselaw 6815 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Criminal Misc(Pet.) No. 4003/2023

Himmat Nagda S/o Sh. Mahesh Nagda, Aged About 27 Years, Sisarma, Ambamata, Udaipur.

----Petitioner Versus

1. State Of Rajasthan, Through Pp

2. Devendra Kumar S/o Sh. Bhagwati Lal, 165, Harsh Nagar, Sisarma, Ambamata, Udaipur.

----Respondents

For Petitioner(s) : Mr. Manvendra Krishna Singh , For Respondent(s) : Mr. Sharwan Kumar Bishnoi, PP

HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT

Judgment

04/09/2023

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(YOGENDRA KUMAR PUROHIT),J 262-S N LOHRA/-

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