Citation : 2023 Latest Caselaw 6769 Raj
Judgement Date : 2 September, 2023
[2023:RJ-JD:27691-DB]
HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal (DB) No. 152/2023 Sanjay Kumar @ Sanju S/o Pappu Ram, Aged About 28 Years, R/o Mandarpura, Police Station Khuiya, District Hanumangarh.
----Appellant Versus The State of Rajasthan through PP
----Respondent
For Appellant(s) : Mr. M.S. Soni For Respondent(s) : Mr. B.R. Bishnoi, P.P.
HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE RAJENDRA PRAKASH SONI Judgment 02/09/2023
The matter comes up for consideration of the application (IA
No.1/2023) preferred on behalf of the appellant with a prayer for
treating the present 'D.B. Criminal Appeal' as 'S.B. Criminal
Appeal'.
Learned Public Prosecutor has not opposed the above
application (IA No.1/2023).
Hence, the application (IA No.1/2023) is allowed.
The office is directed to treat and register the present 'D.B.
Criminal Appeal' as 'S.B. Criminal Appeal'.
Resultantly, the present criminal appeal is disposed of for
statistical purpose.
(RAJENDRA PRAKASH SONI),J (VIJAY BISHNOI),J
Abhishek Kumar S.No.43
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