Govind @ Golu S/O Jai Singh vs State Of Rajasthan ...
2023 Latest Caselaw 5440 Raj/2

                                   [2023:RJ-JP:25708]

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                                   8658/2023

                                   Govind @ Golu S/o Jai Singh, Aged About 26 Years, R/o
                                   Barodamev, Police Station Barodamev, District Alwar (Rajasthan)
                                   (At Present Confined In District Jail, Alwar)
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan, Through Pp
                                                                                                    ----Respondent

For Petitioner(s) : Mr. Suresh Kumar For Respondent(s) : Mr. Rajendra Yadav for Mr. Chaman Singh Mr. Yashwant Kankhadia, P.P.

HON'BLE MR. JUSTICE GANESH RAM MEENA

Judgment / Order

29/09/2023

Counsel for the petitioner seeks permission to withdraw the

present second bail application.

Permission as sought for is allowed.

Accordingly, the second bail application is dismissed as

withdrawn.

Since the second bail application has been dismissed as

withdrawn, all other pending application/s, if any, also stands

dismissed.

(GANESH RAM MEENA),J

ARTI SHARMA /3

Powered by TCPDF (www.tcpdf.org)