Mahaveer Sharma vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 5435 Raj/2

                                   [2023:RJ-JP:25896]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                               3682/2014

                                   Mahaveer Sharma S/o Shri Prabhulal resident of
                                   Naya Darwaja, Kile ki Dhal, Nagaur
                                                                              ----Petitioner/Accused
                                                                   Versus
                                   1. State of Rajasthan through P.P.
                                                                                        ----Respondent

2. Chandrakala Bairwa D/o Bharulal Resident of village post Nareda Tehsil & Distt., Baran

---Complainant Respondent

For Petitioner(s) : None For : Mr. Bhawani Shankar Sharma, Respondent(s) P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

29/09/2023

No one is present on behalf of the petitioner.

In view of above, the criminal misc. petition is

dismissed in default.

(UMA SHANKER VYAS),J

DANISH USMANI /321

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