Choli Ram Son Of Shri Kishan Lal ... vs State Of Rajasthan
2023 Latest Caselaw 5434 Raj/2

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                          S.B. Criminal Miscellaneous (Petition) No.
                                                         1884/2022

                                   Choli Ram Son Of Shri Kishan Lal Kosra,
                                                                                           ----Petitioner
                                                                  Versus
                                   State Of Rajasthan
                                                                                       ----Respondent

For Petitioner(s) : Mr. Abdul Rahim Khan, Adv.

                                   For                     : Mr. Bhawani Shankar Sharma,
                                   Respondent(s)             P.P.

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

29/09/2023

List on 16.10.2023, as prayed.

Till then, interim order, if any, shall continue.

(UMA SHANKER VYAS),J

DANISH USMANI /369

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