Ravishanker Sharma S/O Shri Mohan ... vs State Of Rajasthan ...
2023 Latest Caselaw 5433 Raj/2

                                   [2023:RJ-JP:25715]

                                   HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                               BENCH AT JAIPUR

                                           S.B. Criminal Writ Petition No. 517/2019

                                   Ravishanker Sharma S/o Shri Mohan Lal Sharma,
                                   Aged About 30 Years, R/o Village Bandhbaretha,
                                   Tehsil Bayana, Distt. Bharatpur Raj. At Present
                                   Residing At Plot No. A-77 R.k. Puram, Near Safed
                                   Mandir, Khirni Fatak, Vaishali Nagar, Jaipur Raj.
                                                                                            ----Petitioner
                                                                   Versus
                                   1.     State Of Rajasthan, Through P.p.
                                   2.     Sangeeta Kumari D/o Shri Mohan Lal Raigar,
                                          R/o Village Rampura, Dabadi, Tehsil Chomu,
                                          Distt. Jaipur Raj.
                                   3.     The Station House Officer, Police Station
                                          Vaishali Nagar, Jaipur West.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Rinesh Gupta, Adv. For : Mr. Babu Lal Nasuna, P.P. & Respondent(s) Mr. Mukesh Kumar Jhalani, Adv., for complainant(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

29/09/2023

Learned counsel for the petitioner prays for

withdrawal of this criminal writ petition.

In view of above, the criminal writ petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /14

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