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Hanuman Prasad Shastri And Ors vs State Of Rajasthan And Anr ...
2023 Latest Caselaw 5426 Raj/2

Citation : 2023 Latest Caselaw 5426 Raj/2
Judgement Date : 29 September, 2023

Rajasthan High Court
Hanuman Prasad Shastri And Ors vs State Of Rajasthan And Anr ... on 29 September, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:25695]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            5269/2015

1. Hanuman Prasad Shastri Son of Late Shri
Bhawani Shankar Sharma,
2. Rajendra Prasad Son of Shri Hanuman Prasad
Sharma,
Both residents of Kankra, Tehsil Danta Ramgarh,
District Sikar (Raj.)
3. Gopal Son of Shri Hanuman Prasad, Resident of
Kankra, at present R/o Renwal, District Jaipur (Raj.)
4. Santosh Son of Shri Hanuman Prasad, Resident
of Kankra, at present R/o Kuchaman, District
Nagaur (Raj.)
5. Madan Lal Son of Late Shri Mangilal, Resident of
Bavdi, Tehsil Nawa, District Nagaur (Raj.)
                                         ----Accused/Petitioners
                                Versus
1. State of Rajasthan through P.P.
                                                     ----Respondent

2. Malchand Sharma Son of Shri Mohan Lal, Resident of Danta, P.S. Danta Ramgarh District Sikar (Raj.) at present Resident of 14/31 Maliviya Nagar Jaipur Metropolitan (Raj.)

----Complainant/Respondent Connected With S.B. Criminal Miscellaneous (Petition) No. 5270/2015

1. Hanuman Prasad Shastri Son of Late Shri Bhawani Shankar Sharma,

2. Rajendra Prasad Son of Shri Hanuman Prasad Sharma, Both residents of Kankra, Tehsil Danta Ramgarh, District Sikar (Raj.)

3. Gopal Son of Shri Hanuman Prasad, Resident of

[2023:RJ-JP:25695] (2 of 2) [CRLMP-5269/2015]

Kankra, at present R/o Renwal, District Jaipur (Raj.)

4. Santosh Son of Shri Hanuman Prasad, Resident of Kankra, at present R/o Kuchaman, District Nagaur (Raj.)

5. Madan Lal Son of Late Shri Mangilal, Resident of Bavdi, Tehsil Nawa, District Nagaur (Raj.)

----Accused-Petitioners Versus

1. The State of Rajasthan through P.P.

----Respondent

2. Malchand Sharma Son of Shri Mohan Lal, Resident of Danta, P.S. Danta Ramgarh District Sikar (Raj.) at present Resident of 14/31 Maliviya Nagar Jaipur Metropolitan (Raj.)

----Complainant/Respondent

For Petitioner(s) : Mr. Ashir Gauri, Adv., for Mr. Ripu Daman Singh Naruka, Adv.

For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

29/09/2023

Learned counsel for petitioners prays for

withdrawal of these criminal misc. petitions.

In view of above, these criminal misc. petitions

are dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /326 & 327

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