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Omkarlal Chandel S/O Sitaram ... vs State Of Rajasthan ...
2023 Latest Caselaw 5424 Raj/2

Citation : 2023 Latest Caselaw 5424 Raj/2
Judgement Date : 29 September, 2023

Rajasthan High Court
Omkarlal Chandel S/O Sitaram ... vs State Of Rajasthan ... on 29 September, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:25692]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                             2281/2019

1.     Omkarlal Chandel S/o Sitaram Chandel, R/o
       Village Aanva, Police Station Duni, Tehsil Duni,
       District Tonk, Raj. (Deceased)
1.1    Nandlal S/o Late Omkarlal Chandel, Aged
       About 63 Years, R/o Village Aanva, Police
       Station Duni, Tehsil Duni, District Tonk, Raj.
1.2    Ramprasad S/o Late Omkarlal Chandel, Aged
       About 52 Years, R/o Village Aanva, Police
       Station Duni, Tehsil Duni, District Tonk, Raj.
1.3    Ramesh S/o Late Omkarlal Chandel, Aged
       About 49 Years, R/o Village Aanva, Police
       Station Duni, Tehsil Duni, District Tonk, Raj.
1.4    Sohan S/o Late Omkarlal Chandel, Aged
       About 45 Years, R/o Village Aanva, Police
       Station Duni, Tehsil Duni, District Tonk, Raj.
1.5    Galkhu Devi W/o Late Omkarlal Chandel,
       Aged About 89 Years, R/o Village Aanva,
       Police Station Duni, Tehsil Duni, District Tonk,
       Raj.
1.6    Ratan       Devi      W/o      Ramchandra,             D/o   Late
       Omkarlal Chandel, Aged About 33 Years, R/o
       Ambika Colony, Tonk, District Tonk Village
       Rajasthan.
1.7    Kamla W/o Babulal, D/o S/o Late Omkarlal
       Chandel, Aged About 55 Years, R/o Dhanna
       Talai Tonk, District Tonk, Raj.
                                                          ----Petitioners
                                 Versus
1.     State Of Rajasthan, Through Pp.
2.     Bhagchand            Soni,      Prop.       Messers       Kalyan
       Traders Sonalika Tractors Duni, Police Station




              (Downloaded on 11/11/2023 at 08:25:43 PM)
                                    [2023:RJ-JP:25692]              (2 of 2)             [CRLMP-2281/2019]


                                          And Tehsil Duni, District Tonk, Raj.
                                   3.     Shriyansh Soni S/o Bhagchand Soni, Through
                                          Messers       Kalyan       Traders       Sonalika    Tractors
                                          Duni, Police Station And Tehsil Duni, District
                                          Tonk, Raj.
                                   4.     Sheetal       Prasad      Sharma,         Branch    Manager,
                                          Bank Of Baroda, Branch Duni, Police Station
                                          Duni, District Tonk, Raj.
                                   5.     Shyopal Meena, Assistance Branch Manager,
                                          Bank Of Baroda, Branch Duni, Police Station
                                          Duni, District Tonk, Raj.
                                                                                      ----Respondents

For Petitioner(s) : Mr. Rajaram Chaudhary, Adv., for Mr. Sumit Kumar Jain, Adv.

For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS Judgment / Order

29/09/2023

Learned counsel for petitioners submits that

this criminal misc. petition has become infructuous.

In view of above, the criminal misc. petition is

dismissed as having become infructuous.

(UMA SHANKER VYAS),J

DANISH USMANI /341

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