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Sarita D/O Shri Ramdhan vs State Of Rajasthan ...
2023 Latest Caselaw 5423 Raj/2

Citation : 2023 Latest Caselaw 5423 Raj/2
Judgement Date : 29 September, 2023

Rajasthan High Court
Sarita D/O Shri Ramdhan vs State Of Rajasthan ... on 29 September, 2023
Bench: Uma Shanker Vyas
[2023:RJ-JP:25699]

HIGH COURT OF JUDICATURE FOR RAJASTHAN
            BENCH AT JAIPUR

       S.B. Criminal Miscellaneous (Petition) No.
                            4945/2022

1.     Sarita D/o Shri Ramdhan, Aged About 28
       Years, Resident Of Ward No. 14, Sambhar
       Lake, Police Station Sambhar Lake District
       Jaipur (Rajasthan).
2.     Mithun Harijan S/o Sh. Suwa Lal Harijan,
       Aged About 29 Years, Resident Of Balaion Ka
       Mohalla, Gram Nangal Bharda, Tehsil Chomu,
       Police        Station       Samod,          District         Jaipur
       (Rajasthan).
                                                         ----Petitioners
                                Versus
1.     State Of Rajasthan, Through P.p.
2.     Superintendent            Of     Police,      Range         Jaipur,
       District Jaipur, Rajasthan.
3.     Station House Officer, Police Station Sambhar
       Lake, District Jaipur, Rajasthan.
4.     Station House Officer, Police Station Samod,
       District Jaipur, Rajasthan.
5.     Ramdhan S/o Mohan Lal Harijan, (Father Of
       Petitioner No. 1 ), Resident Of Sar Ki Dhani,
       Village Charnotiya, Police Station, Jobner.
6.     Sayar W/o Ramdhan ( Mother Of Petitoner No.
       1   )., Resident Of             Sar Ki Dhani, Village
       Charnotiya, Police Station, Jobner.
7.     Roshan        Harijan        S/o      Suwa            Lal   Harijan
       ( Brother Of Petitoner No. 2 ), Resident Of
       Balaion Ka Mohalla, Gram Nangal Bharda,
       Tehsil Chomu, Police Station Samod, District
       Jaipur (Rajasthan).
8.     Pooja     W/o       Roshan        Harijan         (    Bhabhi   Of
       Petitioner No. 2 ), Resident Of Balaion Ka




             (Downloaded on 11/11/2023 at 08:25:47 PM)
                                    [2023:RJ-JP:25699]              (2 of 2)             [CRLMP-4945/2022]


                                          Mohalla, Gram Nangal Bharda, Tehsil Chomu,
                                          Police        Station       Samod,          District   Jaipur
                                          (Rajasthan).
                                                                                      ----Respondents

For Petitioner(s) : Mr. Shishram Saini, Adv. For : Mr. Babu Lal Nasuna, P.P. Respondent(s)

HON'BLE MR. JUSTICE UMA SHANKER VYAS

Judgment / Order

29/09/2023

Learned counsel for petitioners prays for

withdrawal of this criminal misc. petition.

In view of above, the criminal misc. petition is

dismissed as withdrawn.

(UMA SHANKER VYAS),J

DANISH USMANI /383

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